Uttarakhand High Court
Bhuwan Chandra Joshi & Another vs State Of Uttarakhand & Others on 21 July, 2015
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
WPSS No.695 of 2015 Hon'ble Servesh Kumar Gupta, J.
None Mr. Anil K. Bisht, Adv. for the petitioners.
Mr. BPS Mer, Brief Holder for the State.
Counter affidavit filed on behalf of respondent no.4 is accepted on record. Application (CLMA 7666/15), moved therefor, stands disposed of accordingly.
Three weeks' time, as prayed for, is allowed to learned counsel for the petitioners for filing the rejoinder affidavit.
List thereafter.
(Servesh Kumar Gupta, J.) 21.07.2015 Rdang