Madhya Pradesh High Court
Mueenuddin @ Mohiuddin vs The State Of Madhya Pradesh on 11 January, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 127 of 2013 (MUEENUDDIN @ MOHIUDDIN Vs THE STATE OF MADHYA PRADESH) Dated : 11-01-2023 Shri Nitin Dubey - Advocate for the appellants.
Shri Pramod Kumar Pandey - Government Advocate for the State.
It is informed that appellant has completed more than ten years in custody.
Accordingly, list this matter in the week commencing 13th February, 2023 alongwith CRA No.136/2015.
(SHEEL NAGU) (VIRENDER SINGH)
JUDGE JUDGE
YS
Signature Not Verified
Signed by: YOGESH KUMAR
SHIRVASTAVA
Signing time: 1/12/2023
6:32:58 PM