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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(ii) in Jammu and Kashmir Consumer Protection Rules, 1987

(ii)[ The President and the members shall hold office for a term of five years from the date on which he enters upon his office, or such term as may be specified by the Government in the notification: [Substituted by SRO-24 dated 6-2-1995.]