Calcutta High Court (Appellete Side)
7. Anjan Biswas vs Central Bank Of India & Others on 31 January, 2017
1 4 31.01.201 W.P. 14507 (W) of 2016 SL BD
7. Anjan Biswas Vs Central Bank of India & Others Mr. Anindya Lahiri, Mr. Ravi Kumar Dubey.
... For Petitioner Mr. Biswambhar Jha.
... For Bank Let the matter appear for hearing in the Combined Monthly List of February 2017 within the first 50 matters under that heading.
Interim order, granted earlier, is extended for a period of eight weeks or until further order whichever is earlier.
(Dr. Sambuddha Chakrabarti, J.)