Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 29 in The Orissa Ayurvedic Medicine Rules, 1960 29. An account shall be opened in the State Bank of India in the name of the President of the Council and all the money of the Council shall be deposited in the said Bank.
