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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(b) in The Rajasthan Medical Rules, 1957

(b)thereupon publish in the Rajasthan Gazette and In such other manner if any as he may think fit. the said names, with the respective qualifications and addresses, classified according to the clauses of Section 4.