Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2) in The Tuljapur Development Authority Act, 2008

(2)It extends to the area of the Tuljapur Municipal Council and the peripheral area up to five kilometres from the limits of the Tuljapur Municipal Council;