Krishan Dutt & Ors vs . State Of H.P. & Anr. on 21 March, 2022

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Himachal Pradesh High Court

Krishan Dutt & Ors vs . State Of H.P. & Anr. on 21 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Krishan Dutt & Ors Vs. State of H.P. & Anr.

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CWPOA No. 3028/2020

21.03.2022 Present: Mr. Mohan Sharma, Advocate, for the petitioners.

Mr. Ashok Sharma, Advocate General with Mr. Adarsh Sharma, Additional Advocate General, for the respondents.

Admit.

r to ( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 21st March, 2022(Rohit/vs) ::: Downloaded on - 21/03/2022 20:11:56 :::CIS