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Union of India - Section

Section 15 in The Kandla Port Trust (Licensing of Stevedores) Regulation, 2010

15. Repeal.

- The Kandla Port Trust (Licensing of Stevedores) Regulation, 1988, as applicable to the stevedores of Kandla Port Trust immediately before commencement of these regulations, are hereby repealed.Form 'A'ToThe Traffic Manager,Kandla Port TrustApplication Form for the Grant/Renewal of Stevedoring Licence