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Andhra Pradesh High Court - Amravati

Petition Under Section 181 Cpc Is Filed ... vs Og Th G& . 2S on 29 January, 2026

IN THE HEGH COURT OF ANDHRA PRADESH AT AMARAVS
Special original Jurisdiction}
THURSDAY, THE TWENTY NIENTH DAY OF JANUARY,
TWO THOUSAND AND TWENTY SEX
> PRESENT:
THE HONOURASLE SRI OHIRAJ SINGH THAKUR, THE CHIEF JUSTICE
AND
THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAD

WRIT PETITION No. 29133 of 2023 ALONG WITH W.P.Nos.30215,

30273, JO3ST, 21884, 38096, 38224 & 39872 OF 2023; $08, 2OIS, 2034,
2602, $250, 10928, 28605, 28729, 28737, 30934 OF 2024

WRIT PETITION NO: 29733 OF 2023
Between:
+, 1¥ Chandra Sekhara Reddy, S/o. LV. Subba Reddy, Aged abaut o4

Years, CocJurior Lecturer in Sericulture, Government Junior

Callege, Curnbum, Frakasam District.

P Venganna, Sfo. P. Krishna Murthy, Aged about S¢ years,
OceJunior Lecturer in Sericulture, Government Junior College,
AaNdikoikuy, Nandyal 5 Distt

3. S.Vilaya Vani, Wo. P. Venganna, Aged about $3 years, Oca funimr
Lecturer in Sericulture, Government Jurior College, Nandikofkur,
Nandyal District

4 Yi Rama Krishna, Sf. YV. Subramanyam, Aged about o/ years,

Xcodunior Lecturer in Computer Science & Engineering (OSE)

Government Vocational Junior College, B.Camp, Kurmodi.

an

NUKrishna Mohan, Sio. NL Venkete Subbsiah, Aged abaut 57 years,
Dee wuor Lecturer in rieetronics Engineering Techrindian (EET)

Sovernment Vocational Junior Callege, B Garp, Surnoct.

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16. MLD. Srahrmanandarn, Sfo. M.D. ungaiah, Aged about 99
years, OooJunier Lecturer in - Mechanic & Auto Mable
Engineering, Government Junior College, Airnakur, Nandyal Distric

Ve. R. Ravi Kumar, S/o. P Nagendra Rao, Aged about 33 years,
Oerdunior Lecturer in Sericulture, Government Junior College,
Atmakur, Nandyal Distric

18. &. Thirumeleswara Raddy, Sfo. CV. Siva Reddy, Aged about
&? yeers, OceJunior Lecturer in Mechanical & Automabile

Engineering, Government Junior College, Nandikotkur, Nandyal
District.

YB. G.FPrakasa Rao, S/o. G.Ch. Subbaish, Aged about 84 years,
QcaJunior Leoturer in Mechanical & Automobile Engineering,
Government Junior Collage, Srisailam Project, Srisailam, Nandyal

au. BR Shankarappa, S/o. B.Peddanna, Aged about 58 years,
OseJunior Lecturer in. Se sriculture, Government Junior Callege,
Chilamattur, Sri Satyasal (istrict,

ai. A. Prabhakar, Sfo. A.Nanumantapoa, Aged about §5 years,
Qondunior Lecturer in Electronic Engineering Technician
Government Junior College (Gis), Hindupur, Sri Satyasai District.

oe. NV. Prasad Reddy, Sia. K Narayana Reddy, Aged about §
years, Ocedunicor Lecturer in Sericulture, Government Junior
College, Uravakonda, Anantapur.

oo. ON, Jagadessh Babu, Sfo. OLN. Naga Ratu, Aged about 44

years, Ocexdunior Lecturer in Carrmerce (0.4) Government Junior

Vocational Gallege, Kupoarn, Cruttoor District.
34. G.Nar Frased, Sfo. iG Vasudeva Rac, Aged about 55 years,
GeoJunior Lecturer in Mechanical and Aulomabile, Gavernment

Junior Callege, Tadinatr, Anantapur District


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Court may be sleased io issue ay Vitor direction more particulary in the
nature of Writ of Certiarar, calling k or all connected records including the
impugned oravisians af Sac ation 3 Sub-Sectian (3) of Andhra Pradesh
Raguiarigation of Services of Contract Employees, Act $0 of 2023 ac far as
excluding the Part Time Junior Lecturers (VocaflonalPetiianers for
reguiarization and aise the G.O.Ms.No.ii4, Finance Department, dated
2Lig.2023 so far as in not extending the beneit of regularization in
raspect of contract Junior Lecturers only and in denying the requilarizaiion
to the Petioners who are Part Time Junior Lecturers (Vocational) as
tlagal, improper, unjust, arbitrary, no rational and violation of Ariicies id
and 1S of the Gonetitulion of India and further direct the Respondents No.1
t3 6 to regularize the services of the Part Time Juror Lecturers prior to the
dunior Lecturers appointed on contract basis with all consequential
benefiis including gay scales, Seniority and other emoluments etc,

iA NO: 2 OF 2023

Petition under Section 181 CPC is filed praying that in the

oircumstances stated in the affidavit filed in support of the writ petition, the
High Court may be pleased to direct the Respondents Novi to § to
fagilarize the services of the Petitioners as Part Time Junior Lecturer
(Vocational as was done in case of regularization of the contract teachers,

forthwith, pending disposal of the Writ Petition No. 29753 of 2025. on the
file of fhe High Court,

iA NG: 3 OF 2023

FPetion under Section 181 CPC is Hed praying that in the

croumstances slated in the affidavit fled in suppart of the writ patifian, the
High Court may be pleased to direct the Respondents No.1 fo 6 not to fl
up the regular vacancies in whinh the Petitioners are working @s Part-Time
Lenturers for the last mare than 30 years, forthwith, pending disposal of the

Writ Petition No. 28722 of 2025, on the fle of the High Court.


§ OF 2025

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WIRED PETITION NO: 30273 OF e023

Banhwvear

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8 Venkata Ramana, S/o B. Sanyasayya, Aged $5 years, Juninr
Lecturer, Govt. Junior Vollege, Bheemunipainam, Rio D.No.1d-12-
ne, Nookalarima Tempis S Street, Bheamuni sinainam, Visakhapatnam
Detrick.

MU. Satyanarayana, SYo M. Subba Rao, Aged 55 years, Junior
Lecturer, Payakaraopela, Rio O.No.6-13-1SA, Pathabasar Street,
Kobbarithota, Tun, Kakinada District.

Y. Appalangidu, S/o Late T. Pydithall, Aged 55 Wears, JUFHOP
Chodavaram, Rfo DUNo. 18-684,

Balai Nagar Colony, Chodavaram Village, Anakapalll District

rN

Lecturer, Govi. Jurtor College, |

J. Bala Krishna Reddy, S/o .. Narayana Reddy, Aged 55 years
Juror Lecturer, Govt dunior College, V. Madugula, Rio D.Ne 54,
Saisrinivas Encieve, Maddlapalem, Visakhapainan.

U. Koteswara Rao, Sfo D. Chinnarn Naidu, Aged 58 Years, Junior
Lecturer, Gavi Junior Collage, Chadavaram, Rfo D.No. 18-182,
Kalaveedh, Chodavaram Vilage, Anakapalll District

Ch. Bhanof Rao, S/o Ch. Madhusudana Rao, Aged 55 Years, Junior
Lecturer, Govi. Vocational Junier Collage, Visakhapatnam, Rio
O.No.8-2/20, Flat No.408, Vasavi Enclave, Bakkannapalem, Near 0
Mart, Visakhanatnam.

Vo Saraia, Wo S. Mohan Kumar Raju, Aged 55 years, Junior
Lecturer, Govt Junior College, Bheemunipatnam Rio D.Ne 14-28-3,
oubhash Street, Bheamunigatnam, Visakhapatnarn District

8. Govinda Rao, S/o B. Akku Naidu, Aged S5 Years, Junior Lecturer,
Gavi, Junior College, Anakanalli, Rio Tummikapalll Gate
Jdagannadham Layout, Opp. Sivalayarm, Kothavalasa Vizianagaram


8. K. Raia Rao, Sfo Nooka Naidu, Aged 58 Years, dunier Lecturer,
ovt Vecational Junior -- Visakhapainam, R/o Fist No 208,
sowbaoya Residency, sl nohil, Anakapalll (istrict.

sian
TOY MM. Jaya Ras, So Ve Sa alyanarayana, Aged S5 Years, Jun

rye
Ad 2S WS RY
By ee ant $ Ss omtene Hoy eves Awvnl " i 7 fae SS

Laxmingrayana Nagar Ring Road, Anskanalll.

J7¥. Ushe Ran, Sfo &. Narasinga Rao, Aged &

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Se
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7

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Leciurer, Govt Vocational Junior College, Visakhapatnam, Ryo
O.No.o-S84, SIG Nagar, Ravindra Nagar, Visakhapatnam,

i248 Lakshmi Prasad, Sfo Eswara Rac Patnaik Aged S8 Ysars,
Junior Lecturer, Get. Vocal onal Junior College, Visakhagainam,
Rio Flat No.GF C, Sterling. Heights, Near Seven Hills, Rarmnagar,
Poe eg de biog oe ey Bay
wakhanainam.

T2.M. Srinivasa Rao, Sfo M. Jagannadh, Aged 53 years, Junior

Lediurer, Govt durtoer Colle

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Lakshiriganapathi Colony, Pool Bagh, Near Subramanyam T

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Vizianagaram,

AND
J. The Siete of Andhra Fradesh, Rep.by Princinal Secretary, Higher
Rducation Daparinent, Secretanal, Velagapudi, Amaravall, Guntur
Distrat.

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2. The Gormmissioner of Calle agi iate Education, ¢
Pradesh, Gearudacr RE Towers, Gri Lakshrm! Narasimha Colany,
Mangalagii, Guntur District,

3. The Soard of intermediate Education, Keo by ts

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R No 114s, 2° 8" and 4" floors, Eswar Elte, Beside Sano-vision,

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Raspondenis


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Petition under Article 226 of the Constitution of India is fled graying

that in the circumstances stated in the affidavit Med therewith, the High
Court may be pleased to issue an appropriate w me order ar direction mare
particularly one in the nature of writ of Cerflorari, calling for all cannected

eo

records relating to provisions of Sub-Sections G} and (6) of Section 3 of

inet

the Andhra Pradesh Requiarisation of Services of Contract Employees Act,
2023 (Act No.0 of 2023) In sa far as excluding the Vocational Junior
Lecturers/petitioner for regularization and aise G.O.Ms.No.174, Finance

Oepartment dated 27.10.2023 in so far as not extending the benefit af

-~,

aguiarization in respect of Junior Lecturers (Vocational) working on
Minimum Time Scale basis and. in denying the reqularization to the
petitioners who are Junior Lecturers (Vocational) as Hliegal, improper
unjust, arbiirary, irrational and violative of Ariicies 14, 16 and 21 of the
Consifvgion of fadia and further direct { the respondents to 3 reguianise the
services of the petitioners as Junior Lecturers with effect frorn their inital
dates of appointment wih all consequential benefits imluding pay scales,
senioriiy ard other emoluments, sic before considering the cases af
Contract Lecturers.

iA NO: 2 OF 2028

Petition under Section 184 CPC is Hed praying that in. the

cireumatances stated in the affidavit fled in support of the writ petHion, ih
High Court may be pleased fo slay all further srocesdings of G.O Ms.
No.ii4, Finance Department dated 21.10.2023, pending disposal of the
Wirt Petition No. 30273 of 2023, on the fle of the Hon'ble High Court.
IA NO: 2 OF 2024

Petition under Section 1817 CPC is filed oraying thal in ihe

oraumetarioss stated im the affidavit fled in support of the writ petition, the

High Court may be pleased to suspend the Clraular DL 13.72.2025 In se far


oe

as regularization of Cantract Jurior Lecturers in the Junior Colleges is
concerned, pending disposal of ihe Writ Petiion No. 30273 of 2023, on the
He af the High Court.

The petition coming on for hearing, upon perusing the Petition and

the affidavit fled im support (hereof and the order of the High Court, dated
pean 12.02. 2084, 23.02. 2024, 22.03. 2024, 18.04 2084 02.05 2024,
Tis 2028 made herein upon hearing the arguments of SRI MANS
far Respondent Nos.b & 2 and On. Raia Rajieewar Reddy, Standing

Counsel for Respondant No.3:

WRIT PETITION NO: $0873 OF 2023
Between:

7. E Lima Reddy, Svo. Sambi Reddy, Age 30 Years, Occ.
Unempioyee, Bvo H.No.3-TS9. Komerapud) Vilage, Sathenapall
Mandal, Guntur District.

2. O.Sreanivasa Redely, So. D Hanumantha Reddy, Age 41 Years,
Ocn, Unemoioyes, Folepalli Vilage & Fost, Ramagiri Mandal,
Aratapur District

4, GSuresh Kumar Sfo. G.Ranganna, Age 33 Years, Qne.

Unemployes, Rio Weid-A, Kasapuram Vilage & Post, Guniakal

4. , Age ay Years, eheces onemeyes RYO,

h

> ay

Annamayya District


ras

JVoxrishnalah, S/o. J. Subberayudu, Age 46 Years, Occ.

03

Uinerployes, Ryfo. Van nhatipall Post, Siddavatam Mandal, Kacapa
District

Lai, S/o Chant Age 24 years, Occ. Research Scholar, Rio o-

an

iaiA, Basiireddypets, Pedcapudi (Mandal), Cast Godavari Disthct
8. G. Mohan, Sfo Manohar, Age 3 30 years, Oco:. Research Scholar, Rfo
Qn

870-8, Pusspatirega (Mandal), Vizianagaram District.

Loe

S.Rayanina, S/o Balaraiu, Age 32 years, Occ. Reasearch Scholas

Rig 2-144, Upnarapalll, Ananthapur Mandal & District.

WQ, YO Narendra Kumar, S/o Narsalah, Age 35 years, Goo.
Research Scholar, Rfo 1-52, Racherla (Post, Vilage, Mandal}
Frakasham District.

V4, ChSai Krishna, Sia Sondal Rao, Age 32 years, Occ.
Research Scholar, Rio 2-74, Muppavaram (Past), J. Ponguru
(Mandal), Prakasham (istrict,

f2. V Sravan Kumar, r. Bie subba Raa, Age 33 years, Occ.
Research Scholar, Ryo - Peddapatnam (Past, Machiinainalr
(viandall, Krishna DH sirict,

43. Thadepalll Karthik Sei Ram, Sfo Srinivasa Rao, Geo.
Unemployee, RYo 3-710, SVVS.S. Fancy, Dhanugudam Road,
Maikaluru, Eluru District

Petitioners
AND
The State of Andhra Pradesh, Rep. by its Principal Seerestary to
Government, Finanos (HR-ly PLG & Polley Department, Secretariat,
2 The Government of Andhra Pradesh, Rep. by Principal Seerstary to
Government, Higher Education Departrnant, Secretariat, Velagapud

Suntur District


Raspondents

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pees abeoh 7 A baie "7 eee wy ones 5 i can a a Noy 5 wae, yee
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we pte i A 60 an, an, bes
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By

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f} Further dedlare that G.O.Ms.No.i14 dated 21.10.2023 is also legal
and arbitrary and therefore sare is Hable fo be set a side.

iA NOL OF 2023
Petition under Section 157 CRC is Med praying that in the

circumstances stated In the affidavit fled in support of the writ petition, the
High Court may be pleased fo suspend the operation of the impugned

14 dated 21.10 2023, pending dissosal of the VWrt Peiition
No. 3027S of 2023, an tte fle of the High Court.

Tre petiion coming on for hearing, upon perusing the Pelion and
the affidavit fied In support thereof and the order of the High Court, dated
OSL 2024, 12.02 2024, 23.02 2084, 22.035. 2084, 16.046 2024, 02.05 2024,
27.07 2025, '8.08.2085, 78.09.2088, 16.10.2025, i3.11.2085 &
44.12.2025 made herein upon hearing the arguments of Sri. Srinivasa Rac
Madiraju, Advocate for the Petitioners, GP for Services | for Respondent
No.1, GP for Services Hi for Respondent No.2:

WRIT PETITION NO: SO397 OF 2023
Between:
1. V. Padmanabha Reddy, S/o. V Krishna Reddy, Agad about SY years,

Qoceo. Jurtor Lecturer in Civil Engineering Technician, Governmerd

Junior College, Rayachotty, Annamayya District.

2. A.Srinivas, Sis. A.rishna Murthy, Aged about 58 years, Oco. Junior
Lemturer in Medical Lab Technician, Gavernment Junior Ocllege
(Boys), Dnarmavaram, Satyasai INetrict

3. RoSreenivasulu, Sfo. KC. Thimmanna, Aged about 58 years, Coc.

on

Juror Lecturer in Medical Lab Teohnician, Government Junicr

Golege, Kalyandurgar, Ananthapur District.


hove rs 2", "ope, me; i593 ee aan a ; Son ---
= ad od & oe o a oe % co 5 a conn on ory
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3

Jurser Lecturer in Acer
j

SHOVta
+
Beatition under Arth

{
Regional Jorn

te of An
HY
State of Andhra
State of Andhr

i. Naga Rai,

1. amy uy 62 iL, & ss) fe

4 M Shanthi
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Gaourl may be plea

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og

that in the cin


excluding the Part Time Junior Lecturers (Vocational)/Peliioners for
raguiarization and also the G.O.Ms.No.?14, Finance Depariment, date
34.40.2028 ac far as in not extending the benefit of regularization in
respect of contract Junior Lecturers anly and in denying the requiarization
fo the FPetifieners who are Fart Time Junior Lecturera (Vocational) as
legal, imoroper, unjust, arbitrary, no rational and violation of Anicies 14 &
16 of the Constitution of India and further direct the Respondents No.1 fo §
to reguiarize the services of the Part Time Junior Lecturers prior to ihe
dunier Lecturers appointed on contract basis with all consequential

beralis induding pay scales, Seniority and other emoluments elc. ,

IA NO: 2 OF 2023

etition under Section 157 CPC jis fled praying that in the

circumstances stated in the affidavit fied in support of the wri petition, the
High Court may be pleased to direct the Respondents Not to 6 to
raguiarizes the services of the Pettioners as Part Time Junior Lecturer
(focationals as was dane in case of regularization of the contract isachers
forthwith, pending disposal of the Writ Petition No. 20397 of S023, on the
Ne of the High Court

IA NO: 3 OF 2088

Feition under Section 181 CFO is filed praying thet in the

circumstances stated in the affidavit fled in support of the writ pelition, the
High Court may be pleased fo direct the Respondents Not to 6 not fo Mi
un fhe regular vacancies in which the Petltianers are working as Part-Time

Lecturers for the last mora than 30 years, forthwith, pending dispmsal of the

Wirt Petition No 30387 of 2083, on the file of the High Court
The pellian coming on for hearing, upon perusing the Petition and

the affidavit fled in supporl therenf and the order of the High Court, dated
O8.04 2024, 12.08 2084, 25.02.2084, 22.00. 2084, 16.04 2084, 02.05 2024,


OF 2024, SOLO 2084, TOG 2084, UFOS. 2025, 21.04. 2025, 35.06 2028,
S107. 2025, I8. 08.2085, I8.69 2068 18.10.2028, f2.tieass &
VIS. 2025 made hers upan hearing the arguments of SREK.RAGHL
VEER Advocate for the Pettonses, &P for Serdoas f for Resoondant
Nos.7 & 2, GP for Services Ni for "espondent Nos.3, 8 & &, Srai Santh

WRIT PETITION NO: 34864 OF 208°
Behween:

1. Tarimuluri Rajesh, S'o Chandra Rao, Aged aboul oY years, Gee.

Un Employee, Rio 6-180/79, Lingam@unila Ag ara naram, Agraharam,
Guntur, Guntur Oistricl, Andhra Pradesh-522001.

2. Gavera Salkumar, Sfo Gavara Srinivasa Rao, Aged about. 28 years,
Gece. Un employes, Rig Os Noi-d?. 8 C Colony, 'Gurugubr

Pradesh-S3as4ag.

tet

" 3 : a oye wh ° wey wey e wen ai: . ISN
& Ganesh Kumar Ral, Sia G Ramachandra Rai, Aged abaut. 38

ears, Qec. Un Emgloyee, Sfo 2D. No. §-121-1, Nadir, Ananthapur

"oti,

istrict, Andhra Pradesh-S1S5o".

o

4 MM Gurumurthy, S/o M Rerabe yTmaiah, Aged about 35 years, Geo.
Madarampall, Mundurni Mandal, Ananthapur District, Andhra
Pradash-5 14706.

¢

§ Thongolla Ramesha, Sfo T Timmanna, Aged about 32 years, Qcs.

oh

MUddalamagi. Kurnoe!, curnoaol Oxstrief, Andhra Practash- 578346

Petitioners


4. The State of Andhra Pradesh, Rep by Chief Secretary to

Goverment of Andhra Pradesh, Secretarlat Suldings, Velagapucll,

Adnaravathi, Guntur District. Andhra Pradesh,

The State of Andhra Pradesty, , Rep by iis Secretary to Government,
Legal and Legisiative Affairs and Justice, Law Department,
Secretariat Bulldings, Velagapuci, Amaravathi, Guntur District
Andhra Pradesh. |

3. The State of Andhra Pradesh, Rep by Hs Frincioai Secretary,
Depariment of (F & P} Finance and Planning, Secretariat Buddings,

<

VSIBQaDUd,
Respondents

Patition under Article 286 of the Constitution of India is fed praying
that in the circumstances stated in the affidavit fled therewith, the High
Court may be pleased to issue a writ, order or direction more particularly
one in the nature of WRIT OF MANDAMUS Declaring the Section 3 of
Chapter-ll of Andhra Pradesh Regularisation of services of Contract
Employees Act, 2023 (Ant 30 of 2023), Dated 20.10.2025, is Null and Void,
Witva vires, Unconstitutional, without Legislative competence and violative
of Articles 14, 16, 21 of Constitution of India and Set a aside the same and
also declare the G.O.Ms No.114, Dated. 21.10.2023 issued by the 3°
faspondent is legal, arbitrary and set a side the same and Consequently
direct the ressondents not fo requiarize the services of the contract
employees pursuant fo the above Act 30 of 2023 and G.O.Ms No. 114,
Dated. 24.40.2023,

IA NG: 2 OF 2023

Pattion under Section 181 CPC is filed oraying that in the

croumsiances stated in the affidavit fled in support of the writ oetition, the


Ane {hye hr nea i Re Pa tt ata tay owe PU at ee Seog nt ees ew ond
Andhra Pradesh Reguisrisation of services of Contract Employees Act,

of fhe Writ Petition No. S1SA4 of

2

High Court may be pleased to Stay the operation of the Section 2

Dated 21.10.2023, pending disnasa
2023, on the fie of fhe High Court

t,

The petition coming on for hearing, gon perusing the Pefilion and

neve

fhe afidavit Hied in suppert thereat : and the order of the High Court, dated
O8.O7 2024, 12.02 2024, $3.02 2024, 22.08 2084, 1804 2084,

Q made herein upon hearing fhe arguments of
MATTEGUNTA Advocate for the Pettioners and GP for Services [ for

WRIT PETITION NO: 33086 DF 2023

Selvean:

=

1. RV Prasada Rac, Sio RL. Naidu, Aged abnut 58 years, Qee. Jurier
Lecturer, Soverynent Gung CaHiage, Seethanadaam,

yam Maryam District

G
3
a
ay
wedge
@
pa

2. M. Venkaisew are Rao, Slo Krishna Rao, Aged about $8 years,
JSUT Lecturer, Government Junior College, Parvaithiquram,

Parvathipuram Manyam District

3. Bolu Rajesh, Sfo Lakshmana Rao, Aged about Sf years, Occ.

Junior  Lacturer, Sovernmert  durior Coalece, Makkuva,

4. Vo Babh Rac, S/o V. Danababu, Aged about SY years, Oc. Junior

Lecturer, overnment Junior Coles, Parvaihinurart

Parvathipuram Manyam District


Se

Pola Venkata Gop! Krishna, Sfo Late China Satyanarayana, Aged

54

aed
-
z

about SY years, Occ. Junior Lecturer, Sovernment Junior College,
Ballineta, Parvathipuram Manyam District

6. Karipiredd L. T Murali Manonar, So K. Rama Rao, "see about 30
years, Occ. Junior Lecturer, C.K.M Government Junior College,

Nelimaria, Vitianagaram District

Pall Cihananiaya Naidu, Sia Srearamulu, Aged about 59 years, Occ.

dunior Lecturer, C.R.M Government Junier College, Nellimaria,

8. Nalia Govinda Rao, Sia K. Ramu Naidu, Aged about 5% years, Ono.
Junior Lecturer, Government dunmr College, Srungavarapuketa,
Vizianagaram District

o. SV Sanyasi Rao, S/o Late S. Narayanappala Naidu, Aged about 55
years, Oce. Junior Lecturer, Government durnior College,
Gar apathi nagaram, Vizianagaram Disirict

WO. MLSLS. Varma, S/o Bangar Raju, Aged about 55 years, Occ.
durior Lecturer Goverravuant Jurdar College, Paderu, Adun
otharama Raju Distric

14. B. H. V Sarnbraiyvam, Sfo B. Sarai John, Aged about oF
ysars, Oco. Jurdor Lecturer. Government Junior College (5), Kadin,
a Satya Sai District

12. Sunkara Venkata Ramana, S/o S, Appala Naidu, Aged about
S§ years. Oce. Senior instructor, Government Junior College,

Gajapathinagaram, Vizianagaram Disinct

1. RB Siva Sankara Reddy, Sfo P. Rama Krishna Reddy, Aged

about 83 years, Gce. Senior instructor, Governrnent Juniar Catlege

Atmakuru, Nandyal District.

Fetitionars
AND


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aed hee! ee ried eS le Ch a "he gece a wy wan hee yee 2 a
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te °C fee, "63 o bee tot : ' sees Gs con , od oe got a in
A - + 4 oe Fy) Mod 7 mn ann ods 7 res gree Kbee. AE eneeg ger
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foe bee ' oe WME - ' is ts ee "¢ Wie ht
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fe eB & wo» £ & & BH we B ow aa Oe te 6% 2 eed reg % ee
Af ke Po Se be REE Bes fe " et oa es
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and 16 of the Constitution of india and set aside the same and
consequenty direct the Respondents Ne: 1 to § fo reguiarize the services
of the Patiioners who are work ing as Part Time Junior Lecturers
Vocational, Senior instructors prior to the Junior Lacturars apooinied on
contract basis with all cansequential benefits Including pay sesles Seniorily
and other ematumenis atc.
iA NO: TOF 20238

Patiinn under Section 751 CFO is fled graying that in the

circumstances stated in the affidavil filed in suppart of the writ petitian, the

High Court may be pleased to direct the Raspondents No 7 fo S$ netic Ml

up the requiar vacancies in which ihe Pelitioners are working as Pari Time

Junior Lecturers Vocational and Senior Instructors in their respective
olleges, geanding disposal of the Writ Petion No.O3036 of 2023, on the

fe af the High Count.

iA NO: 2 OF 2023

Patiion under Section 157 CPC is fled praying that in th

ch

cireurnetances stated in the affidavit filed In support of the writ petition, the
High Court ray be pleased to stay of all further proceedings In pursuance
of Act 30 of 2023 and G.O.Ms.No.1i4 Finance Department, dated
$4.970.2023 eluding regularization of Contract Junior Lecturers, pending
dispusal of the Writ Petition No.33038 of 2023, an the fe of the High
Court,

The petition coming on for hearing, upon perusing the Peltion and
the affidavit fled in support thereof and the order of the High Court order
dated 23.12.9028, 08.01.2024, 12.02.2084, 23.02 2024, 22.00.2024,
TH.O4 2024 02.05.2024 OO 2084, 30.07 2024, 1G. 9 2024, 1705 2028,
& 11.12.2085 made herein and upon hearing the arguments of Sri Tedd


Services ~ | and the Govername ant Pleader for Services - HH for the

raspormaents, Le., GP for General Administration for Resooandent No? &

for Finance & Planning for Raspondent No.2 and OP for School Educa Han

WRIT PETITION NO: 33224 OF 2028
Sohwean:

{. Or Md Tousee? Ahamad, Sfo. Md Ragack, Age 36 years Working as

Assistant Professar, Mecharic BF BSPARMEN Acharya Nagariuna

DLChPunya | Sekhar, Sio,.. Chkvishna Kishore, Age 38 years,

he

Working as Assistant. Profeasor, EEE Department, Acharya

Nagarluna University, Nagarjuna Nagar, Guntur-d2d570

Co

Dr Ch. Tirumala Rao, S/o. Venkata Krishna, Age 39 years, Working
as Assistant Professar, Mechanical D oparn vent, Acharya Nagariuna

University, Nagarluna Nagar, Guriur-be2570

ng

mchandra Moull, Sfo. O.Resava Rao, Age SY years Working as

Assisiant Professcr, Chil Gepartment, Acharya Negariuna

University, Nagariuna Nagar, Guilur-Sa2570

" Gt.

K Sandeep Kumar, Sfo. K Rajendra Prasad, Age 39 years Working

See

ost

as Assistant Frofesser, Cadi Departrnant, Acharya Nagarune
University, Nagariuna Nagar Gurfur-S22570

§ Or Chaitanya Konda, Sfo. K. Subba Reddy, Aus 40 years Working as
Assistant Professer, O.S.E. Department, Acharya Nagariuna

University, Nagariuna Nagar, GuniurS22570

"wad

Or Balal Vicharapu, Sfo. V Govinda Rauiu, Age 40 years Working
FS Re:

as Assistant Professor, &.S.E. Repartment, Acharya Nagarjuna


aS

Dr Ummad Satish Kumar, Sfo. U. Narasimha Rao, Age 46 years,
Working as Assistant Srofessor, C.S.E. Department, Acharya
Nagariunge University, Nagariu na Nagar, Guntur-$22910

Q. PYugandhar Residy, Slo. P. Sal yanarayana, Age 27 years, Working
as Assistant Professor, C.S.E. Department, Acharya Nagarjuna
University, Nagarjuna Nagar Guntur-S822510

a, OF.G.Prathibhe, Wie. Prof.G.V Chalam, Age 39 years Working
as Assistant Professor, E.C.E. Department, Acharya Nagariuna

University, Nagariuns Nagar, Guntur S22 S19
4. OrAkhila Jhon Daviurl, Wo. DO. Samuel Jhon, Age 39 years,

Working as Assistant Professer, E.C.E. Department, Acharya
Nagariuna University, Nagarjuna Nagar, Guniur-S2d5 70
12. Or Dhane Lakshmi, Wo. P Hema Sundara Mac, Age 44

years, Working as Assistant Professor, E.C.E, Department, Acharya

Nagarjuna University, Nagariuna Nagar, Gurtur-S22510
V3. Orch. O.Urna Sankar, Wio.Oh.VS.S.Prasad, Age 25 years,

Working as Assistant Professor, E.C.E. Depariment, Acharya
Nagariuna University, Nagariune Nagar, Guntur-822978

a

14. D8.S Naga Kishore, W/o. Bhavanarm Anjaneya Reddy, Age
37 years, Working as Assistant Professor, ECE. Department,
Acharya Nagarjuna University, Nagaruna Nagar, Guntiy-5225 10

ey

45. Ork laksa Shavani, Wie. K Babu Rao, Age 3? years,
Werking as Assistant Professor, E.C.E. Department, Acharya
Nagariuna University, Nagarjuna Nagar, Gurtur-S2d570

48, Onis Rajasekhar, Sie, K.Gandhi, "se 49 years, Working QS

University, Nagariuns Nagar, Gurtur-22570


~

Vy. & Padmaraina, Wo. G.Babu Rajendra Prasad, Age 4o years,

Warking as Assistant Profeseor. Eun. Department, Acharya

Pat

Nagariune University, Nagariune Nagar, GunturS2do1d

48. MM Uisha, Wo. James, Age 30 ysars, Working as Assistant

ew

Profgasor, ELC LE. Nagariuna University,

oo
ss)
Bs
$B
BS
or
ee
* et
vob
yn
0%
"hfe
oe
~%
ed

Nagariuna Nagar, Guntu-S2doio
VO. Drh Ravi Kurnar, S'o. Ch.Ankarna, Age 42 years, Working
as Assistant Professer, EEE. Oepartment, Acharya Nagariuns

Universally, Nagariurns Nagar Guntu reG2e570

Assistant Profeasor, EEE. Department, Acharya Nagarjuna
University, Nagarjuna Nagar, Gurtur-Se725 10
ah. On Vasavi Umamaheswar, Wo. MON .Puma Chandra

Rao, Age 42 years, Werking as Assistant Professar, EER.
Nagariuna Nagar,

Qepartment, Acharya Nagarjuna
Guntur bee 1d

22. Orv. Dega Raja, Sfo. WRamanianeyuln, Age 46 years,
Nagariuna University, Nagarjuna Nagar, Guntur ~HS2H10

23. Cr WMiGart Krishna, Gfo. M.Ramans Rao, Age 45 years,
Working as Assistant Professear, Mechanical Deparment, Acharya

Nagai nuns University, Nagariana Nagar, Guntur-S22570

Working as Assistant Professor, Mechanical Departmen , Acharya
Nagariuna Un versity vy, Nagariuia Nagar, Guniur-5225 10

2a, B. Pura Chandra Sekar S Sio. B. Rama Rao, Age 38 © Years

Jagariuna Universily, Nagarjuna Nagar, Guntur ~SSPETE


28. « Sreedevi, Wie. Klaypal, Age 44 years, Working as Assistant
Professor, Mechanical Department, Acharya Nagarjuna University,
Nagarluna Nagar, Guntur-822510

ze, DOr RViuaya Prakash, S/o. R.Papa Rao, Age SO years,
Working as Assistant Profegsor, Mechanical Department, Acharya
Nagarjuna University, Nagarjuna Nagar, Guntur-52251

38. Or T. Suseala, Wo. T.knishna Mohan Das, Age 42 years
Working ag Assistant Professor, Mechanical Department, Acharya

"a

Nagariuna University, Nagarjuna Nagar, Guntur-S822570

Zu. Oe TV Pradeep Kumar, Sfo. Lakshmi Narasimha Rao, Age 25
years, Working as Assistant Professer, Science and Hurnaniies
{Mathematics} Department, Acharya Nagarjuna University,
Nagariuna Nagar, Guntur -522510 .

SO. Dr AY Radhika, Sfo. A.Rama Rao, Age 47 years, Warking
as Assistant Professor. Seance and Humanities (Mathematics)
Department, Acharya Nagarjuna University, Nagaduna Nagar,

SunturesS2e570

te
none

Cr M Ramya Prasanthi, "Wo. M Satyanarayana, Age 39 years,
Working as Assistant Professar, Sclence and Numan Hes
{Chemistry} Department, Acharya Nagarjuna University, Nagaruna

ae. Cry. Suneetha, Wo. ¥ Sambasiva Rao, Age ST years

Working as Assistant Professor, Science and Ht imaniies CEnglsh}

Depariment, Acharya Nagarluns University, Neganuna Naga',
SiO oP

aS. mr D.Sumaiatha, Wo. D.Babi Age 42 years, Working as

Agsistant Profeasor, Sclance and Hurnanities (English) Pepadtnens

Gurtur-822

tri

3


34. y ML Srinivasa Reddy, fo. Setharamt Reddy Age 42 yaars,

i

Working as Assistant Professor r, Science and Humanities (Physics)

Deparment, Acharya Nageriuna University, Nagariuna Naga

&

Surfur-SSIStG

"

SS, Or. Dontlreddy Ravi Sankara Reddy, So. O Nagiraddy A

mi

years, Working as Assistant Professor, ANU College of

rs

Mharmacs suligal Sciences, Acharya Nagariuna University, Nagariuna

38. DeP Ravi Sia, PDnarra Reo, Age 41 years, Working as
Aggisiant Professor, ANU College of Pharmaceutical Sciences,
Acharya Nagariuna University, Nagarjuna Nagar, Gurtur-Soss1d

years Working as Assistant Frofessor, AND college of

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hes
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=
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Pharmaceutical Sciences, Achary
Nagar, Gurtur-S225 4 |
years VYorking as --. Professor, ANU College of
Pharmaceutical Sciemmes, Acharya Nagariuna Universily, Nagariuna

38. Orkemepalii Sulana, Wis. RK Subrahrnanyam, Age 43
years, VYorking as Assistant Professor, ANU Oolle
Pharmaceutical Scilances, Acharya Nagariuina University, Nagarjuna
Nagar, Gurfur-Se2570

§Q. OBE. Pravaiika, Wio. KLE Prasad, Age 36 years, Working as

Assistant Profeasar, ANU _Serese of Prarmacautical Sciences,

"legs of Pharmaceutical Sciences,

"te

charya Nagarjuna University, Nagarjuna Nagar, Guntur-S22816


~
a

§2. Kanakaralu Vilaya Kishore, S/o. [Nwakar Kanala Raju Age ae
years, Working as Assistant: Professor, ANU College of
Pharmaoagutical Scienoss, Acharya Nagarjuna University, Nagarjuna
Nagar, Guriur-8225 10

$3, my D Srinivasa Rao, S/o. D.Sambasiva Rao, Age 44 years,
Working as Assistant Professor, ANU College of Sciences
{Biotechnology}, Acharya Nagarjuna University, Nagaquna Nagar,
Buntur-GL2570

84. NUVilaya Sree, Wo N.Jgeva Ratnam, Age 41 years, Working
as Agsistant Professor, ANU College of Sciences (Biotechnology),
Acharya Nagariuna University, Nagarjuna Nagar, Gunturs2s510

45, CrG Gindar, SfocChenchaiah, Age 43 years, Working as
Assistant Professor, ANU College of Science (Nanolechn Poesy
Acharya Nageriuna University, Nagarjuna Nager, Gumiur-o220710

4S. CySyam Sundar Majety, S/o Sambasiva Rao, A Age 39 years,
Working as Assistant Professar, ANU Gollege of Sciences
{Nanotechnology}, Acharya Nagarluna University, Nagarjuna Nagar,

Guntur-SZZS19

ay. Or Sasavaiahn Chandu, Sio.Nagabhushanar, Age 40 years,
Working as Assistant Professor, ANU College of Sciences

{Nanotechnology}, Acharya Nagariuna University, Nagarjuna Nagar,
8, DrVaAmerends Babu SfoV Vial Rao, Age 40 year,

Working as Assistant Professor, ANU Collage of

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C3
a

(Mathematics), Acharya Nagarluna University, Nagarjuna Nagar,
AS. Ornflaina Kishore Nambouru, Sic Prabhakar Rao, Age 42

years, Warking as Assistant Foofessar, Department of Commerce


Od.

bt

and Businges Admirostration Acharya Nagarjuna University,
Nagariuna Nagar, Gunitunods 2StO
as Assistant Frofessor, MBA international Business. "achatya
Nadaeriuna Universiy, Nagarjuna Nagar, Guntur-8225 10

| Petitioners

The State of Andhra Pradesh, rap. by Hs Frincinal Secretary fo

Velagaoud!, Ararayall, Guntur

g
s

The Acharya Nagariune University, Rep. by is Registrar, Nagariuna

Ne

Nagar Guntur

The State af Andhra Bragesh, rap. by is a Secretary fo

ej

Respondents

oN

Pettion under Article 226 of the Conatifulion of India is fled praying

eS

frat in the circumstances stated in ihe affidavit fled therewith, the High

Gourt may be pleased to issue a Writ, Order or direction more in the nature

of Mandarnus declaring Sub Section (f} of Section 2 of The Andhra

Pradesh Re *gulenizaton of Services of Contractual Ernployeas Act 20¢5
(Ast 30 of 2023) published in the G

mifting raquiarization of contractual employees working as on 2.0201:

. a pwns de dew

mey

Sagette an 20. 1G 2023 and Parad of

O.LO23
vi

Be.

vy

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te,

reguianzaton of cantractual ampiovess working in the Universities ike the

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b
ows,
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ree
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och
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ea
ange
seed

n they fall as single class and treating tie petitioners


differently and not treating thelr appointments a as substantive in nature
ingoife of subjecting thern fo selee ston prooessa before duly cansfluted
selection committees as illegal. artitrary, discriminatary and in viclation of
Aricies 14, 16, 2) and 3200/4} of Constitution of india and consequently
declare that the pellioners are eniitied for "ees on of their services
either treating them on par swith contractual moloyees working in
Government departments or on the basis of thelr appoinimenis made on
subsianty Ss with all consequential atiendant benefits in the imerest of
justice.
iA NG: 1 OF 2023
Patition under Article 226 of the Constitution of India is fled praying

that in the crcumstances stated in the affidavit fled therewith. the High
Court mey be pleased! fo issue interim Direction dir ecting the Respondents
continue the sarvices of the petitioners | in the faculties im which they are
working under the respondenis, pending disposal of the above
W.P.No 33224 of 2023, on the file of the High Court.
IA NQ: 2 OF 2025
Patiion under Sertion 751 CRO is fled praying the

ey

croumatances slated in the affidavd Med in support of the writ pation, ihe
High Court may be pleased fo issue interim Direction directing the
Respondents not fo finalise the recruftrients fo the extent of the pasitions
of the petitioners notified in Recruliment Notifeation dl91O. 2025, pending
disposal of the WP No S3224 of 2023, on the fie of the High Gaurt

The petition coming on for hearing, upon perusing the Petition and
the affidavit fied In suppor! thereof and the order of fhe High Court, dated
O8.O12024 12.02 2084, 2202 20848, 22.03.2024, 18.04 20284, 02 05 2084,
OO.07 2084, 20.07 2024, 10.09.2024, 17.05.2025, 21.04.2028, 23.08.2028,
21.07 2085, (808.2085, 18.09.2028, 16.10.2085, 13.44.2028 4
41.12.2025 made herein upon heanng the arguments of Smit Santhi Sree


representing SREP VIRAMANA Advocate for the Peloners, GP for

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Jy or NUChaliagel, Standing' Counsel for

Respondent No.2, GP for Services! for Ressoncdant No.3:

WRIT PETITION NO: 335372 GF 2025
Bohween:

1 YAONS ALS. S Narasimha Rao, Sfo Hrushi kesava Reo, aged abaut
S? years, Occ. Junior Lecturer in M and AT, Rin. D No Id-13-31A,
Prabhalavan Street, Ward No. it, Repaiie, Guntur District.

ns

Q
TY, Subba Rao, So Ramaiah, Aged about 57 years, Orc. Juniar
Le

cturer in Cormmerce (O8), Rio O.No.6-85, Kavur, Gurttur Cistnict

3. V Srinivasa Rao,
Puram, Curnourn, Prakasam District.

® Sivarami Reddy, Sfo Lakshmi Re

&

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ee
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Junior Lecturer in EET. Rfo.D No. 14-07-42, Morrlaneta, Loyar war,

Yamab, Guntur Custvic

ye

on

Vo Srinivas, S/o Lekshr Naraainn
Oce. dunior Lecturer in CET Rfo D.No.14-28-31/1, Upoufuri Van

oe
O83
oe:
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ee
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oer
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af

FYE al
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Street, Morisupeia, VTC, Tanai, Guntur District

wis

6. KV Noteswara Ras, So Venkaleawar:, Aged about SS years, On.

dunior Lecturer in CET, RYo ONo ese? ei/N, Sitdiariha Naar,
Vinukonda, Guitur District.

=

7. B Srinivasa Rao, Sia Suryanarayana, Aged about SS years, Oce.

?

Ut

Jdurdor Lecturer in Mo o& AY, Bfo Fiat No.ta2, Saninnivasam
SS

Apartment, 1° Ling, Vidyanagar Extension, Near Anianeya Swamy

; eee boogie
8 P Pranod Kurnar, S/o Srirarnudu, aged aboul 55 years, Ono. Juric


Pushadapuvan Street, Behind Rajesh Theatre, 10ih Ward, Repaile,
Guntur District.

9. M.lucy Sakunda, Wro Madhu Babu, aged gboul S4 years, Occ.
Junior Lecturer in Seriasture, Rfo Fiat No.ids, Amrutha Sai
Apartment, Teachers Colony, | Padi Read, Dars!, Prakasam District.

. Pettioners
~AND

1. The State of Andhra Pradesh, Rep. by Ns Pri. Secretary, Finance
and Planning, Secretariat Buildings, Velagapud!, Amaravall, Guntur
Crstrict.

2. The Stale of Andhra Pradesh Rep, by iis Pri. Secretary to the Govt,
Schoo! Education, Seoretareat Buildings, Velagapuci, Amaraval,

Guntur District,

3. The Carn missioner of Intermediate Education, Andhra Pradesh.
4 The Regional Joint Diractor, Intermediate Education, Guntur.

¢

ve
eo

& The Principal, Govt. Junior Collage, Repaile, Guntur District, Now
Bapatia District.

The Principal, Govi. Vocational Junior Callege, Guntur, Guntur
istrict

meng

. The Principal, Government Junior College (Girls), Chiraia, Prakasam
istrict, now Bapatia District.

8. The Principal, SRR and CVR Govt Junior College, Vilayawada,

Prishna District, Now NTR District

£567

The Principal, Govt. Junior Caiiege, Vinukonda, Guniur District, Now

Painadu District.

VW. The Principal, Govt Junior College, Sattenapalll, Guntur
Distriet, Now Painacdu District.

a. The Principal, Govi. Junior Callege, Darsi, Prakasarn Oistrict.

Respondents


me

that in the qiroumsiances Stated | the affidavit Hied therewith, ihe Nigh
Cour may bs gleased to issue 4 welt orderar direction more panic:

wok
wa eg
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Lal dal
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532
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the Immugned provisions of Section 3 Sub-Section G) af Anc
XN i

Regularization of Services of Contract Emmloyees, Act 320 of S025 Sa far as

excluding the Fart Time Junior Lecturers (vorationaly Petitioners for

a

aquiarization and also the GOMs. No. tid, Finance Deparimaent, dt st-10-

Ks

O23 so far as extending the benef of requiarizatian in respect of contract
Jurier Lecturers only, and in denying the requiarization to ine pes

who are Part Time Junior Lecturera Gfocational) as Hiegal, improper,

o.

uniuel, arbitrary, in rational, and violation of Artie 14, 16, 38 and S9 (jo
the Constitution of India and farther direst the Respondents { to 4 fo
requiarize the services of the Part Time Junior Lecturers prior to the Junior
Lecturers appointed on contract basis with all cansequential benefits
including pay soales, Seniority and other emoluments ete.

iA NO: 1 OF 2028

Patiion under Section 197 CPC is Hed praying that in the

elrourmetances stated in the affidavit Hed in supeort of the writ petifun, ihe
High Court may bs pleased to direct the Respondents No? to 4 fo
reguiarize fhe services of the Petitioners as Part Time Lecturers
iVocational) as was done in case of regularization of the contract teachers,
forthwith, pending disposal of WLP No S3aTr2 of 2028, on the fle of the
IA NO: 2 OF 2023

clroumstances siafed in the affidavit fied in supmort of the wri petition, the

High Court may be pleased fo direct the Respandants No. 7 te 4 not io AN


os
rn
3

un the regular vacancies in which the Petitioners are working a
Lecturers for the last more than 30 years, forthwith, pending disposal of
WEP No 83372 of 2029, an the fle of the High Court.

The petition coming on for hearing, upon perusing the Petition and
the affidavit fled in support thereof and the order of the High Court, dated
O8.04 2084, 19.02.9024, 23.02.2024, 22.03. 2024, 18.04 2084, 02.05 2025,
OO.OF 2024 30.07 2084, 10.08.2024, 17.03.2025, 27.04. 2025, 23.06.2025,
2Y.O7 S085, 18.08.2085, 18.09.2085, 18.10.2025, 1412025 &
47.18.2025 made herein upon fearing the arguments of
SRLA RAJENDRA RARL Advocate far the Petitioners, GP for Services |

for Respondent No.1 and GP for Services iff for Respondent Nos.2 to 4,

WRIT PETITION NO: 808 OF 2024
Between:
1. Shaik N B Khasim Vali, Sfo Shaik Subhany, Aged about. 34 years,

~*

OceUn Employee, Rio 0. No. 7-2-231/127, Deena Devi Colony, ond
fans, Vasantharayapuram Water Tank, Guntur, Guntur Distne,
Andhra Pradesh-S22002.

3. Gokavaisa Chiranjeevi, Sfo GokavalsaRaminagidu, Aged about 24
years, QooUn Employee, Rio 0. No. 1-7a7/A. 8 C Colony, Polak
Vilage, Polaki Mandal, Srikakulam, Srikakularn District, Andhra
Pradash-S32429.

3. Belagarn Rajesh, S/o Belagam: Ramesh Babu, Aged about. £8
years, OcclUn Employee, Rio DO. No. 8-47, Venukolavart Street,
Parvathiouram, Vi zayanagaram Distrint, Andhra Pracesh-8 34501.

4 C Narasimhulu, S'o C Chimaanfaneyulu . Aged about. 24 years,

Geen Employee. Rio D. Ne.2-55, Bommeparthi Vilage, Raptadu

Mandal, Ananthapuram District, Andhra Pradesh-515 722.


5. Yarahbati Sarath Kurnar, S'o Ravanayys, Aged about 2S years,
Oo lin Ervoloyee, Rio D. No 2-34, Sivararnmpuram, Narasaima Peta,

Chodavaram, Srikakulam CNsirict, Andhra Fradesh-SSs425,

4. The State of Andhra Pradesh, Rep by Chief Secretary to
Governmert' of Andhra Pradesh, Secretarial Bulldings Velagapudi,
Aureravaihi, Guntur District. Andhra Pradesh.

Legal and Legislative Affairs and Justice, Law Depariment,
Secretariat Buildings, Velagaguci, Ameravath, Guntur District.
Andhra Fradesn.

Finance ¢HR-D Pig. i Policy) Deparment, Secretariat

Nulidings, Velagaoudi, Amaravathi, Guntur District, Andhra Pradesh.

we

AM

Potion under Articie 225 of the Constiution of India praying that in

yer
ne
>
Sa
ves

Pas
3
i
A

i
a}
3

iB

be leased fo issue a writ, arder.or direction more pariloularly one in ine

Reguiarisation of services of Contract Employees Act, 2025 (Act 30 of

Seclaring The Andhra Rracesh

, Deted 20. 70.2 <i Void, UNra vires, Unoonesfitutional

witheut Leqiviative vindlative of Articles 74. 76, 27 of

eg
Coanetitutioen of india anc Set a aside the same and aise daciare ths
f.OMs No it4, Gated 21.70.2028 and Cir, Memo.No 2089702 /F IND -

Respandent is legal. 2 birary and set a side the sare and Consequently


direct the reagandents not to yeguiarize the services of the caniraci
employees pursuant to the above Act 30 of 2023 and G.O.Ms No.114,
Gated 27.10.2088 and Cir. Memo No. 2089702/FINDI-HROPDPP
(OCEVS2/2023, Dated.13.12.2023
IA NO: 2 OF 2024

Petition under Secon 151 of CPC is filed praying that in the

circumsiances stated in the affidavit fad in sugport of the petition, the High
Court may be pleased to Stay the operation of the Andhya Pradesh
Regulavisation of services of Contract Employees Act, 2025 ¢ Act 30 of
2023), Dated S0.70.2023 and the G.O.Ms No.1i4, Dated. 21.70.2029 and
Cir, Merno. No. 20897 04/F INO 1-HROFDPP OOEVee/2038,
Dated 13.72 2023, Pending disposal of WP 508 of 2024, on the fic of the
Migh Court.

Tire petition corning on for hearing, upon perusing the Petition and
the affidavil Ned in support thereof and the arder of the High Court, dated
$8.01 2024, 12.02 2024, 25.02 2084, 82.03 2084, 16.04 2024, 02.05 2024,

O9.OF7 2024, 2G.07 2084, TO 92 2084, 17.03.2028, 21.04.2025, 28.08.2025,
2V.OF 2025, 16.08.2085, 18.09.2025, 38.10.2085, 13.77.2025 &

ost

'2.412.2025 made herein upon hearing the arguments of SRI SUDHIR
MATTEGUNTA Advocate for the Petitioners and GP FOR SERVICES |, for
the Respandanis:

WRIT PETITION NO: 2033 OF 2024
Bohyean:

KB Harinarayana Charyulu, GfoLlate RK. Ranga Charyuln,

Qcodunior Lecturer, Qormmerce (MTS) Aged about Sf years

Kio. GUC, Kotaurtia, Anakapalli District.


as

es

Sat
a

. L. Venkateswara Rao, Svo. Late L. Danaieh, QerJunior Lecturer,
aodlogy (WTS) Aged about SY years, Rio. D.Ne.1-', Bandar

oN

Road, Challanalll, Kir

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x
3)
we
ot
wa
tC
Faecal

AS. Vo Gopala Krishna Rao, Sfo. Surya Narayana, Gee Junior
Lecturer, Economies (NTS) Aged about 56 years, Ryo F.No B-
Kumudavalll Road, Narasayya Agraharam, Bhimavaran-! West
Godavar District.

Vo Sabina, Wro.Sd. Jabinudsa, OecsJunmier Lecturer, English

" "eee about S3 years, Rio. SDS Government Junior
J. Vankanna, Sfad S N Murthy, Ooo Jumar Lecturer, Chernistry
(MTS), Agad about 55 years, NfYo. Government Juror College,

Kottapeta, Or. BR. Ambedkar Ronaseema Distinct

YT. Satnaman, Yo. T. Shaskar Rao, Ocovunior Lecturer,
Chemistry (MTS), Aged about 86 years, Rio. M. T. Government
Jursor College, Nugved, Elur District.

S$. Narise Rao, Slo. Gangisett, Geo: Junior Lecturer, Mathematics
(MTS), Aged about SS years, R/o. Appanappal, Near
Ramaiayam, Mamicikuduru Mandal,

YT. Malikarfuna Ran, Sio.Late Narayana Swarny, Aged about 53
Junior College, Veeragaitam, Parvathiiouram, Manyam District.

Patitioners

AND
The State of Andhra Pradesh, Regresented by fs Brincipal

\

Secretary, Schogl Education ¢.E.) Deparimant, Velaganud),


2. The Commissioner, intermediate Education, Thadesall, Guntur
Chstrict |
3. The Regional Joint Director, Imermediate Education, 2one-i and
i, Rajahmahendravaram, East Godavari Distric
4. The Principal, Government Junior College, Kotauratia, Anakapalll
§. The Principal, Govern nment Junior College, Pamarru, Rrigane
§ 8 GV R Government Juntor Colleges, Bhinavaram, VWeat

Godavari District

7. The Principal, S 0 S Government Junior College,

Jangareddiguciem, Eluru District
8. The Principal, Government Junior College, Kothapeta, Or. B. R.
Ambeukat Konaseema District
g. The Pincinal, Goverment Junior Gallege, Nuzvid, Eluru Dvefrict.
10. The Principal, Government Junior College, Veeragattam,
Farvathiguram Manyam District
Respondents
Patition under Article 225 of the Conetitution of India is fled praying
fhat in the circumstances stated) in the affidavit Med therewith, the High
Court may be pleased to issue a writ order or direction more particulary
one in the nature of WRIT OF MANDAMUS to declaring the Sub Section 7
of Section 3 of The Andhra Pradesh Regularizatian of Services of
Contractual Employees, Act 30 af 2029 vide Gazelle nottication dais
$0.10 2023 and Para 4 of GO. Me.No.4 {4 Finance (NRJ-Plg. and Policy)

?

re

Deparment df 21.10.2022 in fequiarizatinn of contractual ermployees
working as on 02.08.2074 in Government Departnanis without including
the non fs nomenclature as the pethioners are » working right fram 1994


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(Pay + DA} and issued o

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27.07.9028, 18.08.2025, TS.U9. 2025, W.10.2025, NZos5 §&
11.42.2025 made herein upon - hearing the arguments oof
SriK Satyanarayana Murthy, Advosate for the Petilloners and OF for

Higher Education for Respondent Nos.) to 3)

WRIT PETITION NO: 3634 OF 2024
Sehwean:

B.Govinda Reddy, S/o. Late B. Sanjeeva Reddy, Occ. Jurror

Lecturer, Mathernatios (MTS), Aged about Of years, RYo. Galle

Vilags, Kalyandurgam Mandal, Ananthapuram District.

NL Surya Narayana, o/a. Late NL Heanumanthu, Geo. Junior Lecturer,

ties (MTS), Aged about. 69 years, Rfo.D No. 1&/9as, Neerugani

sireet, Ananthapuram, Ananthapuram Distric

3. P. N. Harinath Sabu, Séa. Late P. N. Narayanagpa, QOce. Junior
Lecturer, Hindi (MTS) Aged about S7 years, R/oD.No9/i8,

a

Thogata Sireet, Dharmavaram, Sr Satya Sai District.
4 &. Ravi Prabhas, S/o. Late G. Subhakar Ra

o, Geo. Junior Lecturer,
History (MTS), Aged about 55 years, Rio. H.NaS

ms

Nagar, Kurncol, Rurnoal District.

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PB. Ameerufla Khan, S/o. Late P Rasaal Khan, Oec. Junior Lecturer,
Urdu {MTS}, Aged about SS years, Rio H No gveis-4-1, Prakash
Nagar, Kadapa, YSR Kadapa District.

6. P. Srinivasa Reddy, Sfo. Late BP. Oh. Pulla Reddy, Oca. dumor
Lecturer, physics {MTS}, Aged about SY years, R/a.F.Nod04, 3 R
Residency, Bormmala Satram, Nandyaia, Nandysla District.

C. Baiaiah, So. Late C. Maddulety, Geo. durtor Lacturer, Economics

(MTS), Aged about 59 years, Rio. HNowosilé, Vaddepets

Pandyam, Nandyala District:


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Street, Pler Past ancl Mandal, Annarnayya District.

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M. Abdul Saleem, Syo. Late Abdul Hashes, Ooc. Jurtor

K. Sudhakar Reddy, So. Late K. Chinna Pap! Reddy, Aged

Golege, Gurram "onda, &

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The State of Andhra Pradesh. Represented

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Amearavathi, Guntur Dratnet_ |

The Commissioner, Infermediafa Education, Thadepall, Guntur
The Regional Joint Dfrector. intermediate Edumation, done-ly,
Kadaca, YSR Kadana District.

The Frincigs! Government Junior College (Soys}, Rayadurg

Ananthapuram District.
Ana snthapurar, Ananmthapuram Datriat.
The Princigal, Government Junior College, Ramagiri, Sri Satya Sai

"tn Mele mi: 3 cs tg we SS athe fosiyden § af megs :
The Frincinal, Government. Junior College (gis), Yermm©

ganur,


8. The Principal, Goverment Junior College (Boys), KRadape, YOR

Madapa District.

&. The Principal, Government . Junior College, Banaganapalll, Nandyal
Dstict

4a. The Principal, Government Junior College (Gaiis}, Pier,
Annamayya District. /

V4, TRe Principal, Government Junior College, Nandigoikun
Nanoyal District,

12. The Principal, Governmant Junior Callege, Aimakur, Nandyal
District,

13. The Principal, Government Junior College, Gurramkonda,

Annmamayya District

Respondents

Petition under Article 228 of the Constitution of India is fled praying

that in the oirmoumetances ste ted in the affidavit Med therewith, ihe Nigh
Court may be cleased io issue a writ a order or direction more particularly
one in the nature of WRIT OF MANDAMUS to declaring the Sub Section 1
of Section 3 of The Andhra Pradesh Regularization of Services of
Contractual Employees, Act 30 of 2023 vide Gazelle notification dated
20.10.2023 and Para 4 of G.O.Ms.No.ti4 Finance (HRI-Pig. & Policy)
Department di 21.10.2083 In regularization of contractual employees
working as an O3.06.2014 in Government Departments withoul including
the petitioners nomenciature as the petiianers ace working right fram: 7327
fo 188 (Le. 30 years} as Junior Lecturers (PT} General Stream with MTS
(Pay + DA} and Issued consequential G.O.MS.No.5 Finance (HR.-Pig. &
Policy} Deparment dated 12.07.2024 requiariging the services of contract
lecturers wha were appointed after 10 years of the petifianers appoininer:

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and not regularizing the oetdioners serviogs is contrary to the Para No.do


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WP NG: 2602 OF 2024-

Sohyeen:

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Imampud! Durga Lakshmi Bhavani, (Yo Nall Vara Prasad, aged
about 30 years, Unemployes, H.Ne. 15/163-5, Bayyavan Veedhi,
The Next Theaire, Gudiwada, Krishna District - 521301.

Gangiredia Venu Viswaja, D/o Raju, aged about 32 years.
Unemployee, D.Na.7-403, Yeleswaram Post and Mandal, bast
Godavari District - 833428.

. Koya Satya Haritha, DYo Venkatarathnam, aged about Se years.

Linempinyse, D.No. 1-39, Nelarnuru, Penurmantra Mandal, District -
283280. |

Shaik Valli Munnisa, Oo Shaik Yakub, aged about 25 years.
Unermployee, O.No. 2-99, Krishnalayam Veedhi, Ycleswaram, Fost
and Mandal Rast Godavari District - 593428.

Dokuburra Siva, Sfo Kardayya, aged about 27 years. Unemoployes,
D.na4d-t27, Jaggampeta, mamidada Mandal, East Godavan District
~ 8334635.

Por

Yellanu Apparas, Sfo Rambabu, aged about 32 years. Unemployee,

or

O.No.4-164, Jaqgampeta, rmamidade Mandal, East Godavar Disirict
~ 533438,
» A ettioners

AND

. The State of Andhra Pradesh, Represented by is Chief Secretary

General Administration Department, Secretariat Buldings,
Velagapudi, Guntur [iatict.
The State of Andhra Pradesh, Represented by its Rrncigal

Seoretary, Education Department, Secretariat Buildings, Velagapudi,


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LA NO: 7 OF 2028:

Patitien under Section 151 CPC praying that in the circumstances

stated in the affidavit fled in suppart of the petition, Ihe High Court may be
nisased may be pleased fo suspend the operation of the Section 5 of the
Andhra Pracesh Reguiarisation of the Services of Contract Ernployees Ant,
2028 (Act 30 of 2023) and consequential Government Orders issued vide
G O.Ms Nod 14, Finance (HR-I Plo. & Policy) Depariment, deted 27-10-
S028 and Cir Memo.No 2099702/FING1- HROPDPP(OCEVa2/s023 dated
43-12-2023 by the 3" respondent and the consequential action Intilated by
the respondents (or} aliernatively this Honble Court may be pleased to
suspend the operation Re No Seed ~ 2A TSSh28/20238 dated 16-12-2023
issued by the 4th respondent and consequential action thereof and pass

such, Pending disposal of WPF 2802 of 2024, on the Sle of the High Court.

The petition coming on for hearing, upon perusing the Pelitian and
the affidavit fled in support thereof and the order of the oe Court dated
17 O3.2025, 21.04.2085, 28.08.2025, 21.07.2025, 18.08.2025, 18.09. 2025,
46.10.2025, 13.11.2025 & 11.12.2025 made herein and upon hearing the
arguments of Sd A.Phani Bhushan, Advocate for the Petitioners and GP
for General Administration Department for the Respandent No.1 and GP
for Education for the Respondent Nes.2 & 4 and GP for Finance &

Planning for the Respondent No.3:

WP NO: 8280 OF 2024:
Setween:

. Varampatl Charan Kumar Reddy, Aged about 24 Years, S/o

V Seetharam! Reddy, B/o D.No. 242, Chinthaparthivangall,


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Santiapall, Sadan, Chitioor D istricf, Andhra Pradesh. Fin Cade.
mamagidaien Rio HN 1184, Bm. O Galony, Eenugubala,
Yemmiganury Mandal, Kurnod! District, Pin Gode 879580.
DudekulaMshahood Basha, Aged about 34 years, S/o D.
Hussainagoe, Rfo HW. No 7/d4a//a't, Krishna Murthi Negar, Near
Noarani Mosque, Dhanemandal, Nandyal District, Pin Coda S718228
B Vannur Basha, Aged about 24 Years, Sfo PB. Sarnanna, Rfo H.

No. 4-90, Lingalanpalll Sukkapuram Veldurthi Mandal, Kurnool

9

PNstrict, Pin Code, ATSONS.

oo Writ Petitioners

The State of Andtra Pradesh, Represented » the Chief Secretary

to the Government, =

Amarayvall,
Guntur Ohetrst,

The State of Andfra Pradesh, Represented by ts Principal
Secretary, Department of Higher Education, Secretariat Duidings,
Velagapudl, Ameravati, Guntur District

The State of Andhra Pracash, Reoresented by iis renee

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Seorstary, Crspartment of General Administration,

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Mididings Velagaguchl, Armaray val i
The State of Andhra Pradesh, Represented by de Principal

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The Commissioner of Caflegiaie Education, State of Andhra

Pradesh, Mangalagiri, Guntur (istrict.

. Resgondanis


Court may

under Article 226 of the Conatifution of India is flac prayin

that in the creuristances stated in the afiavit fdecl therewith, the High

ba pleased in issue a Wit more particularly one in the nature of

int of Mandarnus,

i

Declaring the action of the Respondents Hersq? in
reguiarizging the services of Contract Lecturers who are
rendering ther services on a contract basis in Government
Degree Callegas in the State of Andhra Pradesh by virtue of
Andhra Pradesh Regularization of Services of Contract
Employees Act, 2023 as being ilegal, arbitrary, unjust,
vidlative of the Preamble of the Constitution of India,
iofative of Aril cles: 74, 16, 1805 XQ). 21, 3004 and 309 of
the Constitution of In ridia, violative of the provisions of the
Andhra Pradesh State and Subordinate Services Kules,
79888. violative of the mravisions of the Andhra Pradesh
(Regulation of Appointments fo Public Services and
Rationalization of Steff Pattern and Pay Structure} act
1994, violative of the provisions of the Andhra Prades
aiaie Educational Msihtulons (Reservation ny
TaachersCadra} Act, 2021, contrary to the decisions of ine
Honble Supreme Court of india In the cases of Secretary,
State of Karraisks and others ve Uma
Oeviande K Sabharwal v. State of Punjab,
Consequently declare Andhra Pradesh Regularization of
Services of Contract Employees Act, 20S and the
subsequent proceedings to be unconstitutional,
Set aside Andhra Pradesh Regularization of Services of

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Confract Employees Act, 2033)


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WP NO: 103268 OF 2024:

Rehwean:

SY
3

pa

wat
we

isaram Srinivasy, S/o. Raja Rao, Aged 31 Years,

Korra Subba Rao, S/o. Genny, Aged 47 Years,

issu Babu Sundaram, Slo. Chinnayya, Aged 31 Years

Samareddy Rajeev Kurnar, S/o. Jagga Rao, Aged 32 Years.

Patrudu Radha, fo. Narayana, Aged 32 Years.

Andengula. Ohanalakshrnl, Ovo. Narayana Rao, Aged 32 Years.

Olesu Sheqya Lakshmi, D'o. Karranna, Aged 41 Years

Vanchall Raghu Babu, S/o. Apparac, Aged 31 Years.

Swamula Hari Prasad, a6. Arnukam, Aged 31 Years. -
Truburu Vanithavani, , Dro. Rala Rao, Aged 22 Years.
Kithalang] Venkatagir, S/o. Bojayya, Aged 27 Years.
Rannatinalasi Sankararao, _ So. Krishna, Aged 27 Years.

Igisyarasa Narayana Raju, Sfo. Bheema Raju, Aged 30

Vanthala Rajam Naidu, S/o. Appala Naidu, Aged 28 Years
Koravang! Anil Kumar., Sfo. Gunni Babu, Aged 24 Years.
Rimudu Bhavani, G/o. Simhachalam, Aged 24 Years
Clesu Vasudha, Ove. Karranna, Aged 27 Years.
Vanthala Rama Rao, S/o. Krishna Rao, Aged 30 Ye

®S

Hy

eS

Lakxay Dhanalakshmi, Do. Sanyasi Patrudu, Aged 34 Year
Ronda Vilayalakshmi, D/o. Anpanna, Aged 24 Years

Bonda Sravani, Dyo. Matsya Lingam, Aged 24 Years.
isaram Sirisha, D/o. Raia Rao, Aged 26 Years.

~Vanugu Prabhakara Rao, Sfo. Narayana Dora, Aged <6
Years, .


a4. Gomang) Shagya Laxmi, Ofe. Chinneswara Rao, Aged 26

25, Gullell Venkatarima, [vo. Murthy Nakiu, Aged 2% Years.
28, Koda Chiranigevi, Sfo. Chinna ee Aged 35 Years.
2), Korre Gala Subramanyam, So. Kondalaras, Aged 22 Years.
28. Nandall Syamaia, DYo. Satya Rao, Aged 27 Years.

23. Tuburu Appaia Naidu: Sis. Karinalah, Aged 31 Years.

30. Kiialang! Susmitha, Ovo. Chitti Babu, Aged 26 Years.

4 Nardol Viaya Lalitha, Dfo. Rama Rao, Agad 29 Years.

Nand! Boyini Praveen Kumar, S/o. Suri Babu, Aged 25 Years.

ee,
M3

to
[eed

Gaddangl Neqa Rainarn, Oyo. Serranna, Aged 26 Years.

» Be, GSalela Sairani, Dio . Murthy, Aged 23 Year

mn

35. Vanthinibha Hemalathe, Ofo. Rama Krishna Rao, Aged 38
Years. oe.
as. Musury Veera Babu, Sio. Rania Rao, Aged 32 Years.
(All are for the services, nofines efc. isaram Srinivasu, S/o. Raja Rao,
Aged 31 Years, Rio Sundrinuffu, Paderu, Visakhanginam Qistnio' 531024)

 Pethhonars

wed

The Stafe of Andhra Pradesh, Rep. by ts Principal secret

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Education Department, Secretariat Bulidings, Velagapuch,
Amaravathi, Guntur District,

reed

The State of Andhra Pradesh, Rep. by fs Principal Secretary Social

r

Secretariat Suldings, Velagapuci,

Ys

Welfare (Tribal) Department, <
Amaravathl, Guntur District.

a

he CATH TY sioner arnt CHrector af School Ecluoation, 4th Floor, B

ta5
vend

block, VTPS Rd, Bhimaraiu Gutta, fbrahimmatnam, Andhra Pradesh

S27458.


weed

The Director of Tribal Welfare, Government of Andhra Pradesh,

Vilayawada, |
& The AP Trbal Welfare Residential Educational Instiiulion Society,
Reo, by iis Soerefary, Tacdenalll, Guntur District
& The Fropect Officer, TDA Paceru, ASR District

om

The Deputy Directar, (TDA Paderu, ASR District
. Respondents

Petition under Article 226 of the Constiutinn of India is Hed praying

that in the circumstances stated in the affidavit Med therewith, the Hat

w

ed

Caurt may be gleased to issue a writ, order or direction more partinularly

paar

one in the nature of writ of Mandamus, declaring the provisions of The Ar

BS

Reguiarisation of Services af Co ntract Employess Act, 2023 Le. Act!
of 2023, enactment as legal and violative of Anicie 14 anc {8 af the
Constitution of india, consequanily set aside proceadings GO. Ms. Nol
Qeoagriment of Tribal Welfare, di 74.09.2024, issued by Respondent
authorities raguiarising services of persons appointed contract basis,
thereby filing up posts available for direct recruitrnent denying right of
equal apportunity in public employment guaranteed on to Petilioners under
Arficie 14 and 16 of the Conatitution of india;

IANO: 1 OF 2028:

clreumstances stated in the affidavit Hed in support of the writ petition, the
High Court may be pleased to grant interim stay of all further oraceadings
in pursuance of The A.P Regularisation of Services of Contract Employes .
Act, 2023 Le. Act No.0 of 2023, for requiarization of cartract teachers,
thereby posts meant for direct recruliment, pending disposai of
WP No. 10326 of 2024. on the fle of the High Court.

The gatifien coming on for hearing, upon perusing the Petition and

the affidavit fled In support thereof and the order of the High Court dated


4

arg

2OO8 TRV LSO25 & 14.12.8028 made herein and upon hearing ihe

menis of Sri GV Shival, Advocate for the Petifionars and SP for

Schad Education for the Resmoncdent Nos. {i fo 4, 6 & ¥:
WP NO: 28808 OF 2024:

Hafwear:

1.

3

we
teh

Y Soaujanya Kumar, S/o. Aga! Ramudu (Late), Age 44 years, Working
as Assistant Beal Officer, AVid Life Management}, Kaikaluru Beat,

x

Kalvaluru Section, Kaikaluru Range, Eluru Division

o

S.Rampandu, Sfo{laias Laxrugathi, Age 38 years, Working as
Assistant Beat Offcer, GAS Lhe Management}, Sroarru Seat,
Pedapadu Section, Eluru Range, Eluru Division

MuGhitibeabu, Sfo. Neiaruina, Age 40 years, Working as Assistant

Seat Officer, (Vick Ute a nagemant, Aldapadu Oeal, Kalkalurs

+

Section, Ralkaluru Range, Eluru Olvigian.

&
Pp

G Ravivanth, Sfo. Joseph, Age 4 years, Working as Assistant Seat

Officer, ANd Life Management}, Kaletikota Beat, Kaikaluruy Section,

Kaikalury &

e 25 years, Working 48
a

Assistant Beat Officer, Life Management} Chutlannapadu

Beat, Bhumadoiu Section, Ehuru Range, Eluru Daision.

Lee
cond
fe
Pre:
od
sede
eS
&
a]
oe

S.Balal, Sta. Subba Rao, Age 38 years, Working as Ass
Officer, Eluru Beat, Sluru Section, Eluru Range, Eluru Division.
JSridevi, Dfo. Venkateswara Rac, Age 36 years, Working as

Assistant Beat wees Nidarru Beat, NidarruSection, RUER Ange,

Assistant Seat Cificer, Akiveedu Beat, Akiveedu Section, Naikaluru

Ranges, Eluru Division,


€

9. S.Ramakrishna, S/o.Pedavenkanna, Age 39 years, Working a

Es

Assisiant Beat Offieer, Guivaka Lanka Beat, Eluru Section, Eluru
Range, Eluru Division.

Wa. Vi.koandala Rao, So. MiGanga Raiu, Age 4fyears, Working as
Assistant Best Officer, Papidichin tapadu Beat, Eluru Section, Eluru
Ranges, Eluru Division

VM. y¥ Lazar, Sfo.Daneswara Rao, Age 42 years, Working as
Assistant Beat Officer, (Wid Lis Management, Siddapuram Beat,
Akiveedu Section, Kaikaluru Range, Eluru Division,

. Petiiioners
AND

t. The State of Andhra Pradesh, rep. by Hs Principal Secretary,
moaviranment, Forests, Science, and Technology Dept. Andhrs
Pradesh Secretariat, Velagapudl, Amaravathi, Guntur District,

2. The State of Andhra Pradesh, rep. by Ns Principal Secretary,
Finance GLR.1} Planning and Policy Oeogriment, Anchra Pradesh
Secrefanial, Velagapudi, Amaravathi, Guntur District.

3. The Principal Chief Conservator of Forests, (Head of Forest Force},
Near Old Mirchyard, Mangalagiri, Andhra Pracesh.

4 The Chief Canservator of Forests, Ralahmundry Circle,
Ralahmahendravaram,

&. The Daisional Forest Officer, (4i'ld Life Management), Eluru Division
(ARd Lite Management), Eluru District
. Respondents

Petition under Ariicis 226 of the Constitution of india is fled praying
that in the circumstances statec in the affidavit Ned therewith, the High
Gourt ray be pleased fo issue a Writ, Order or direction, more parlicularly
one in the nature of Writ of Mandamus, declaring the action of fhe

Respondans in nat regularising the services af the netdioners fram 7-1-


2007 with regular Pay Scale in spite of law laid down by the Honbie
Suprame Court in the Jud gents raported in 2075 (44) SCC 66 {Nihal
Singh}, 2022 (8) SCC 246 (KA. Raghupathi), 2022 (4) ALD 796 (Rommu
an ard mn seis of follawing regular Rules of Reerultment for the post of
Riules issued in G.0.Ms.No.S8, (EFS&THY Department), dated 19.7 2000

regularization of services only with orospective dale with effect from the

i ot deere et eae dartratiee arts boy a FA Ab BS AGS
date of issue of requiarization orders, based upon Section 4 of Act SQ/20c5

vis, Andhra Pradesh Requiarization of Services of Contract Employess

4,

somstifution of india and fo deni clare Section 4 of Act SOf28

F of GG. Ms.No.114, Finance (HR) Sig. ar

Q

10-2083 as Hledal, arbitrary and violative of Aricies 14, 18 and 27 of the
Constitution of india and to deciare that the petit oners are snttied for |
requiarization of their services of eating the angoinirnents on raqular
basis fram: the dgie of their inifial appointment with regular Pay Scals wih
J&A NO: 7 OF 2024

Petition under Section 9TS1 CPC is filed oraying that in the

circumstances stated in the afidavi fled in support of fhe writ petdion, ihe

Sy

respondents fo consider the case of the Petitioners for requisrication of

y

forthwith Scale, pending disposal af WP No. 28605 of 2024,


IANO. 2 OF 2024:

Petition under Section IST CPC is fled praying that in the

circumstances stated in the aff idavit fied in sugport of the writ petition, the
High Court may be pleased fo | issue an interim Direction forthwith dit racing

the respondents to consider the case of the petitioners for absorbing!

regularization of services in the post of Assistant Beat Officers with requiar

Pay Scale, sanding disnasal of WRoNo 28805 of 2024, on the Me af the

Migh Court,

IANO: 1 OF 2028:

Petition: under Section 181 CPC is Hed praying that in the

Dupe

circumstanoes stated in the affidavit fled in sunpert of the writ getifion, the
High Court may be pleased to: igsue an interim direction directing the
respondents in continue fo pay the salaries of the pelitioners under Head
of Account 301 and also keeping in view of G.C.RLNo. 1614 Finance
a 294. 2025, pending disposal of (WP.No 28805 of 2024, on the fie of the

i

The petition carnmmag on for hearing, upon perusing the Petition and
the affidavit filed in support thareof and upon hearing the arguments of ork
Santhi Sree representing Sri PV Ramana, Advocate for the Felitioners
and ISP for Servienes ~ | for the Respandanis:

WP NO: 28729 OF 2024:
Bohweern:
Ch.Ramesh, S/o. Eliya, Age 43 years, Werking as Forest Sectian Officer,

Saikeluru Ranges, Eluru Division (Nid Lie Management), Eluru District,
.. Petitioner
AND
1. The State of Andhra Pradesh, rep. by fe Principal Seorstary,
Environment, Foreats Scienne, and Technolagy Dept. Andhra

Pradesh Secretariat, Velagaoudi, Arnaravathi, Guntur District,


py
ean

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tober, im 2 * on ie "goer. Se £ tA 8 er. Lt aye
pot é ay om 64 nd on ne anes)
me om & 3 2 2 Bo - ee 2 BY & oO © a Gh mS
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ke kee. my pet Seen - we mo os rf "ese a ea of se oo te
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bow ¢ 5 £3 bees fone ae td AD H jet ye ees ro esed . ae ace us rr as
ae 31 sf bes oe £4 a aon se 5 {7 BOA ie ae Sed im . age LA rea dice . SA % bs
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and 21 of the Constitution of India and to declare that the petitioner is
entiied for raguiarization of his services or ireating the appointment on
reguier basis from the date of his j initial appointment wih requiar Pay Scale
with all attendant benefits:
1A NO: 1 OF 2024:

Petition under Section 1 54 GPC is fled praying that in the

croumstances slated in the afficave Med In support of the wril pelitian, the
High Court may be oleased to issue an interim Ofrection forthwith grant
ragular Pay Scale to the petitioners atlached to the past of Forest Beat
ices, pending dispasal of WP No. 28729 of 2024, on the fle of the High
Court

IA NO: 2 OF 2024:

Peition under Section 157 CFC is Med praying that in the

crcumstances stated in the alfidavil Hed in support of the writ petition, the
High Gourt may be pleased to issue an interim Direction cirenting the
respondents ta consider the case of fhe petitioner for reguiarizatian of
servings in the peat of Forest Section Officer based upon the proposals
submitted by the Divisional Forget Officer, Wid Life Management Division
Eluru, in Re No 16ST/2DS3AVLS, dated 26-Ts- 2023 forthwith with regular
Pay Scale, pending diseosal of WP No 28729 af 2024, on the Me of the
IANO: TOF 2028

sirqumstarioes stated in the affidavit fled in support of fhe writ petition, the
High Court may be pleased fo issue an interim direction directing the
respondents fo continue fo pay the salary of the pettions! under Mead of

Account 301 and also keeping In view of G.O.RELNo. 1674 Finance


the afiic

Shanti Sree representing Sri PA Rar

The pefitian coming on for hearing, upon perusing the Petition anc

davit fied in suport thereof and upon hearing the arguments of Mrs

mana, Advocate far the Patiioner anc

S

GP for Servicas-! far the Respondents:
WP NO: 28737 OF 2024: 3

Betwean:

at

a,

nen

that in the sircumetances ° cates my the affidave fled wherewith |

we

MoKyishriam Raju, SYo. Samba Moorthy, Age 36 years, Working 3s
Forest Beat Officer, Avid Lis Mar nagement). Paidichinigoadu Beal,
Eiuru Section, Eluru Range, Cluru Dass

J.Narasimha Rao, Svo. (late) Kanakalingeswara Ras, é

 retitioners

The State of Andhra Pradesh, ren. by fa Principal Secretary,
Erararment, Forests, Science & Technology yee Andhra Pradesh
The State of Andhra Pradesh, rep. by is Princinal Secretary,
Finance (4.5.1) Planning and Policy Deoariment, Andhra Pradesh
Secretarial, Velagaoud!, Amaravathi, Guntur District

vend

Near Qld Mirchyard, Mangalauir Andhra Pradesh.

The Chief Conservator of Forests, Rajahmundry Circis,

a

Ralahmaheandravaram,

?

The Divisional Forest Officer, Wid Life Management), Eluru Division

Wid Ue Management) &
on Respondents


Court may be pleased to issue a Writ, Grder or direction, more particularly
one in the nafure of Writ of Mandamus , declaring the action of the
Respondents in not regularizing She serv ices of the peiitioners fram 1-1-
2007 with regular Pay Seale in' shite of law laid down by the NHan'bis
Supreme * Gourt in the Judgments reported in 2013 (14) see 6S {Nihal
Singh) 2022 (6) SCC 348 ¢® Raghupath) 2022 4) ALD 796 GSomrmu
Rabu) and, in spite of folowing requiar Rules of Recruitment for the past af
Forest Section Officer Le., Andhra Pradesh Forest Subordinate Service
Rules issued in GO Ms No.88, (EPS AND TAA Denariment), dated 19-?-
S000 under Proviso t to Article S309 of the Consfifution of India, and to
confining regularization of services from the date of issue of regularization
aniers, based unon Section 4 of Act 3Q¥2083 vie, Andhra Pradesh
Reguiarization of Services of Contract Employass Act, 2023 is Hlegal,
arbilrary and Wolat Me of Articles 74, 16 and 27 of the Constitution of | ie
and io declare Section 4 of Act 30/2025 and the Para-7 of G.O.Ms.No.i4
Prince (HR-1 Pig. AND Policy} Department, dated 21-10-2023 as legal,
arbitrary and violative of Articles 14. 16 and 21 of the Constitution of India
and fe declare thal the petitioner is entitled for regularization of his se FvICeS
or treating the appoinimen on. fegular basis from the date of his initial
appointment with regular Pay Scale with all attendant benefits:

iA NO: 1 GF 2028:

Petition under Section 161 CPO is flied praying that in the
miroumstances stated in the affidavii Med in sumport of the writ pefition, the
High Court may be pleased fo issue an interim Ofrection forthwith grant
regular Pay Scale to the peliioners attached to the post of Forest Beat
Officers, pending disposal of WP. No. 28737 of 2024, on the file of the High
Court.
IA NO: 2 OF 2024:

Fefitien under Section 51 OPC is fled praying that in the
cirnuimstanoes stated in ihe affidavit fled in support of the writ petition, the
High Court may be pleased fo issue an Interim Direction forthwith grant
regular Pay Scale fo the pefitioners attached to the past of Forest Beat
Officers, perving disposal of WE.No 28737 of 2024, on the file of the High

Court,

iA NGO: TOF 2028:

Pattion under Section 751 CPG is Med praying fhat in the
croumsisnces sigied in the affidavit Med in suppart of the writ pation, the
High Court may in pees Sec nO issue am inierim direction directing ve
raspondanis to continus to pay the salaries af the peidionears under Hea



RR

of Aconumt S014, pending ais
the High Court.

posal

The pefition camming on for hea
the affidavit fled in support thereof and upon hear
Shanti Sree reoresenting Sr PV Ramana,
a GP ¢ for Serviegs-] for the Rasnoandents:
WE No 30954 of 2024:

Acivoral

ring, upan Pers! ing the Petition sna
THQ . x ares me nts of irs


Fetiiion under Article 228 of the Constitution of India graying that in
the circumstances slated in the affidavit Hed therewith, the High Court may
be pleased to issue @ writ, order or direction more paricularly one In the
nature of writ of Mandamus,

i. declaring the provisions of Tha A.P Regularization of Services
of Contract Employees Act, 2023 |e. Act No. 3d of S023
legal and violative of Article 14 and 16 of the Constitution
of india, consequently set aside orders issued
0 Ms. No.10 'Department of Tobal Welfare, datec
Velfare, dated 13.03.2024 and further G.O.Ms.No.19
Department of Tribal Welfare, dated 15.03.2024 and
G.O.Ms.No.i@ Department of Tribal VWielfars, dated
74.03.2024, respectively, issued by Respondent authoriies
reguiarising services of persons appointed an cormract
recruliment denying right of equal opportunity in sublc
employment guaranteed to Peltioners under Article 14 and
76 of the Constitution of india

N. further direct the respondents 7 to 5, to conduct endauiry and
lake disciplinary action againat the authorities respansibis
for regquigrization of ALR _Requianzation of Services of
Gantract Eriployees Act, £025 Le. Act No.30 of 2023, by
canducting a detailed enquiry

The Appeal corning on for hearing, upon perusing the Petition and

the memorandum of grounds ues i | SUPPER therea? TF OS. 2028,
JST 2025 & 14.32.2025 upon hearing the asrqumenia of Sri G V SHIVAJS

Advocate for the Petitioner, sod of GP FOR SOCIAL WELFARE, for the


ey, es sh, aa
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aed fen velo Kk i as rhe wed hee a cd pe wn
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& o ps eS OES ial in nr os an re ©

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6 # A ages £ Se ws
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Sy > ~t
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Cs os th pew


14. Two OCs to GP for Services |, High Court of Andhra Pradesh.
[OUT]

1S. Two OCs to GP for Services NM, High Court of Andhra
Pradesh. fOUT] |

18. Two spare copies


HGH COURT:

HG

RR

DATED: 2904/2026

LIST ON 26.02.2026

ORDER

WRIT PETITION No. 28733 of 2028 ALONG WITH WP Nos.30213, SORTS, E397, STGS4, 34036, B5284 & SSIlKS GF 2023; SOS, 2OIS, 2034, 2602, 8250, 10328, 28808, S87 29, BP 3, BOSSE OF 2OR4 INTERN ORDER EXTENDED