Supreme Court - Daily Orders
Rajiv Kumar Mishra vs State Of U.P. Through Chief Secretary on 25 January, 2018
Bench: Ranjan Gogoi, R. Banumathi
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ITEM NO.54 COURT NO.3 SECTION III-A/XI/PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 4766/2010
RAJIV KUMAR MISHRA APPELLANT(S)
VERSUS
STATE OF U.P. THROUGH CHIEF SECRETARY & ORS. RESPONDENT(S)
(WITH INTERVENTION APPLICATION ON IA 7/2011 AND ON IA 12/2013
(IMPLEADMENT)
WITH
C.A. NO. 8198-8199/2010 (III-A)
(IA FOR EARLY HEARING APPLICATION ON IA 99339/2017)
C.A. NO. 6654/2010 (III-A)
(FOR ON IA 2/2010 FOR ON IA 5/2014)
C.A. NO. 4429/2012 (III-A)
SLP(C) NO. 8336/2014 (XI)
SLP(C) NO. 26351/2016 (XI)
(FOR ON IA 5/2017 AND IA NO.78288/2017-IMPLEADING PARTY AND IA
NO.99293/2017-IMPLEADING PARTY)
W.P.(C) NO. 779/2017 (PIL-W)
(IA NO.83073/2017-GRANT OF INTERIM RELIEF AND IA NO.83067/2017-
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA
NO.116066/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 25-01-2018 These cases were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For parties: Mr. S.P. Singh, Sr. Adv.
Ms. Radhika Dwivedi, Adv.
Mr. Anil Kumar Gupta-ii, AOR
Ms. Tulika Prakash, AOR
Signature Not Verified
Ms. Pallavi Prakash, Adv.
Digitally signed by
VINOD LAKHINA
Date: 2018.01.25
15:49:44 IST
Reason:
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Mr. Kapil Sibal, Sr. Adv.
Mr. Vivek K. Tankha, Sr. Adv.
Mr. Ashish Tiwari, Adv.
Mr. Sanyat Lodha, Adv.
Mr. Prashant Sivarajan, Adv.
Ms. Pragati Neekhra, AOR
Mr. Sumeer Sodhi, Adv.
Mr. Kamini Jaiswal, AOR
Mr./Ms. Tala Abdul Rahman, Adv.
Ms. Jatinder Pal Singh, Adv.
Mr./Ms. Suyash Srivastava, Adv.
Mr. Shiv Ram Sharma, AOR
Mr. Kamini Jaiswal, AOR
Mr. Samar Bansal, Adv.
Mr. Arjun Krishnan, AOR
Mr. Sumit Srivastava, Adv.
Mr. Ankur Singh, Adv.
Ms. Tulika Prakash, AOR
Mr. Pradeep Misra, AOR
Mr. Shashank Pandit, Adv.
Ms. Aishwarya Bhati, AAG
Mr. Akshat Kumar, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. Vivek K. Tankha, Sr. Adv.
Mr. Varun Tankha, Adv.
Mr. Ashish Tiwari, Adv.
Mr. Sanyat Lodha, Adv.
Mr. Prashant Sivarajan, Adv.
Mr. Sumeer Sodhi, Adv.
Mr. Ashwarya Sinha, AOR
Mr. Gopal Sankaranarayana, Adv.
Mr. Varun Tankha, Adv.
Mr. Ashish Tiwari, Adv.
Mr. Sanyat Lodha, Adv.
Mr. Sumeer Sodhi, Adv.
Mr. Mohit Paul, AOR
Mr. Ashish Tiwari, Adv.
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Mr. Varun Tankha, Adv.
Mr. Mohit Paul, AOR
Mr. Sumeer Sodhi, Adv.
Mr. Ravi Prakash Mehrotra, AOR
Mr. Ardhendumauli Kumar Prasad, AOR
Mr. Kamlendra Mishra, AOR
for M/S. Mitter & Mitter Co., AOR
Mrs. Anil Katiyar, AOR
Mr. Ashish Tiwari, Adv.
Mr. Sanyat Lodha, Adv.
Mr. Varun Tankha, Adv.
Mr. T. Mahipal, AOR
Mr. Varun Tankha, Adv.
Mr. Ashish Tiwari, Adv.
Mr. Sanyat Lodha, Adv.
Mr. Sumeer Sodhi, Adv.
Ms. Jaikriti S. Jadeja, AOR
Mr. S.P. Singh, Sr. Adv.
Mr. Gaurav Jain, Adv.
Ms. Abha Jain, AOR
Mr. Anupam Mishra, Adv.
Mr. Jaivir Singh, Adv.
Ms. Urvi Mohan, Adv.
Mr. Kaustubh Anshuraj, AOR
Mr. Nitin Bhardwaj, Adv.
Mr. Anupam Mishra, Adv.
Ms. Archana Singh, Adv.
Mr. Varun Singh, AOR
Mr. Shiv Charan Sharma, Adv.
Mr. Charan Singh, Adv.
Mr. M.A. Chinnasamy, Adv.
Mr. Shiv Charan Sharma, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
FOR Mr. M.A. Chinnasamy, AOR
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Mr. Suryanaryana Singh, Adv.
Ms. Pragati Neekhra, Adv.
Mr. A.K. Panda, Sr. Adv.
Ms. Sunita Rani Singh, Adv.
Mr. T.A. Khan, Adv.
Mr. B.K. Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
No orders are called for in the present matters. List the matters as per their turn.
[VINOD LAKHINA] [ASHA SONI] AR-cum-PS BRANCH OFFICER