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Supreme Court - Daily Orders

Rajiv Kumar Mishra vs State Of U.P. Through Chief Secretary on 25 January, 2018

Bench: Ranjan Gogoi, R. Banumathi

                                                                                     1


     ITEM NO.54                        COURT NO.3              SECTION III-A/XI/PIL-W

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                  CIVIL APPEAL   NO(S).   4766/2010

     RAJIV KUMAR MISHRA                                               APPELLANT(S)

                                                 VERSUS

     STATE OF U.P. THROUGH CHIEF SECRETARY & ORS.        RESPONDENT(S)
     (WITH INTERVENTION APPLICATION ON IA 7/2011 AND       ON IA 12/2013
     (IMPLEADMENT)
          WITH
     C.A. NO. 8198-8199/2010 (III-A)
     (IA FOR EARLY HEARING APPLICATION ON IA 99339/2017)

     C.A. NO. 6654/2010 (III-A)
     (FOR ON IA 2/2010 FOR ON IA 5/2014)

     C.A. NO. 4429/2012 (III-A)

     SLP(C) NO. 8336/2014 (XI)

     SLP(C) NO. 26351/2016 (XI)
     (FOR   ON IA 5/2017 AND IA NO.78288/2017-IMPLEADING PARTY AND IA
     NO.99293/2017-IMPLEADING PARTY)

     W.P.(C) NO. 779/2017 (PIL-W)
     (IA NO.83073/2017-GRANT OF INTERIM RELIEF AND IA NO.83067/2017-
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA
     NO.116066/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     Date : 25-01-2018 These cases were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE RANJAN GOGOI
                         HON'BLE MRS. JUSTICE R. BANUMATHI

     For parties:                  Mr. S.P. Singh, Sr. Adv.
                                   Ms. Radhika Dwivedi, Adv.
                                   Mr. Anil Kumar Gupta-ii, AOR

                                   Ms. Tulika Prakash, AOR
Signature Not Verified
                                   Ms. Pallavi Prakash, Adv.
Digitally signed by
VINOD LAKHINA
Date: 2018.01.25
15:49:44 IST
Reason:
                                    2



Mr.   Kapil Sibal, Sr. Adv.
Mr.   Vivek K. Tankha, Sr. Adv.
Mr.   Ashish Tiwari, Adv.
Mr.   Sanyat Lodha, Adv.
Mr.   Prashant Sivarajan, Adv.
Ms.   Pragati Neekhra, AOR
Mr.   Sumeer Sodhi, Adv.

Mr. Kamini Jaiswal, AOR
Mr./Ms. Tala Abdul Rahman, Adv.
Ms. Jatinder Pal Singh, Adv.
Mr./Ms. Suyash Srivastava, Adv.

Mr. Shiv Ram Sharma, AOR

Mr. Kamini Jaiswal, AOR

Mr.   Samar   Bansal, Adv.
Mr.   Arjun   Krishnan, AOR
Mr.   Sumit   Srivastava, Adv.
Mr.   Ankur   Singh, Adv.

Ms. Tulika Prakash, AOR

Mr. Pradeep Misra, AOR
Mr. Shashank Pandit, Adv.

Ms. Aishwarya Bhati, AAG
Mr. Akshat Kumar, AOR

Mr.   Kapil Sibal, Sr. Adv.
Mr.   Vivek K. Tankha, Sr. Adv.
Mr.   Varun Tankha, Adv.
Mr.   Ashish Tiwari, Adv.
Mr.   Sanyat Lodha, Adv.
Mr.   Prashant Sivarajan, Adv.
Mr.   Sumeer Sodhi, Adv.
Mr.   Ashwarya Sinha, AOR

Mr.   Gopal Sankaranarayana, Adv.
Mr.   Varun Tankha, Adv.
Mr.   Ashish Tiwari, Adv.
Mr.   Sanyat Lodha, Adv.
Mr.   Sumeer Sodhi, Adv.
Mr.   Mohit Paul, AOR

Mr. Ashish Tiwari, Adv.
                                       3


Mr. Varun Tankha, Adv.
Mr. Mohit Paul, AOR
Mr. Sumeer Sodhi, Adv.

Mr. Ravi Prakash Mehrotra, AOR

Mr. Ardhendumauli Kumar Prasad, AOR

Mr. Kamlendra Mishra, AOR

for M/S.    Mitter & Mitter Co., AOR

Mrs. Anil Katiyar, AOR

Mr.   Ashish Tiwari, Adv.
Mr.   Sanyat Lodha, Adv.
Mr.   Varun Tankha, Adv.
Mr.   T. Mahipal, AOR

Mr.   Varun Tankha, Adv.
Mr.   Ashish Tiwari, Adv.
Mr.   Sanyat Lodha, Adv.
Mr.   Sumeer Sodhi, Adv.
Ms.   Jaikriti S. Jadeja, AOR

Mr.   S.P. Singh, Sr. Adv.
Mr.   Gaurav Jain, Adv.
Ms.   Abha Jain, AOR
Mr.   Anupam Mishra, Adv.
Mr.   Jaivir Singh, Adv.

Ms. Urvi Mohan, Adv.
Mr. Kaustubh Anshuraj, AOR
Mr. Nitin Bhardwaj, Adv.

Mr. Anupam Mishra, Adv.
Ms. Archana Singh, Adv.
Mr. Varun Singh, AOR

Mr. Shiv Charan Sharma, Adv.
Mr. Charan Singh, Adv.
Mr. M.A. Chinnasamy, Adv.

Mr.   Shiv Charan Sharma, Adv.
Mr.   Hitesh Kumar Sharma, Adv.
Mr.   S.K. Rajora, Adv.
FOR   Mr. M.A. Chinnasamy, AOR
                                                        4



          Mr. Suryanaryana Singh, Adv.
          Ms. Pragati Neekhra, Adv.

          Mr.   A.K. Panda, Sr. Adv.
          Ms.   Sunita Rani Singh, Adv.
          Mr.   T.A. Khan, Adv.
          Mr.   B.K. Prasad, AOR

UPON hearing the counsel the Court made the following
                   O R D E R

No orders are called for in the present matters. List the matters as per their turn.



[VINOD LAKHINA]                      [ASHA SONI]
   AR-cum-PS                       BRANCH OFFICER