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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(7) in Arunachal Pradesh University Act, 2012

(7)to institute principalships, professorships, readerships, lecturer-ships and other teaching or academic positions required by the University and to appoint person to such principalships, professorships, readerships, lecturer-ships or other positions;