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State of Odisha - Section

Section 7 in The Orissa High Court (Appointment of Staff) Rules, 1963

7. [ [Substituted vide Orissa H. C. Notification No. 82/10.3.1980.]

Every candidate for appointment by direct recruitment or recruitment from the subordinate Courts shall not be above thirty five years of age in case of Class III servants and thirty-seven years of age in case of Class IV servants and shall be of good conduct, sound health, good physique, active habits and free from any communicable disease and shall further be-
(a)a Graduate with a minimum speed of 120 words per minute in shorthand and 50 words per minute in typewriting for appointment to a post in category 3 of Class III;
(b)a graduate with honours in English or Oriya for appointment to a post in category 4 of Class III;
(c)an honours Graduate with at least ten years' experience in any subordinate Court or a Law Graduate with one year practice at the Bar or three years' experience in any subordinate Court for appointment to a post in category 5 (a) Class III ;
(d)a graduate with not less than ten years' experience in a sub-ordinate Court for appointment to a post in category 5 (b) of Class III;
(e)[ a graduate in any disciple with an additional qualification of Diploma in Computer Application (D.C.A.) from a recognised institute for appointment to a post of Junior Assistant in category 5 (b) of Class III.]
(f)[ Law Graduate with at least five years' experience in any subordinate Court or in the High Court or at least three years' practice at the Bar for appointment to the post in category 6 of Class III ;] [Substituted vide Orissa Gazette Extraordinary Part-III-No. 36/7.9.1990.]
(g)[a graduate in any disciple with an additional qualification of Diploma in Computer Application (D.C.A.) from a recognised institute] [Substituted vide H.C.N.No. 591/19.11.2007; O.G.No. 48 dated 30.11.2007.] with a minimum speed of 100 words per minute in shorthand and 50 words per minute in typewriting for appointment to a post in category 7 (a) and with a minimum speed of 80 words per minute in shorthand 40 words per minute in typewriting for appointment to a post in category 7 (b) of Class III ;
(h)an intermediate with at least 10 years' experience in some administrative post insubordinate Courts for appointment to a post in category 8 of Class III;
(i)a person having good speed in typewriting and good caligraphy in Oriya for appointment to a post in category It of Class III;'
(j)a good cyclist with elementary knowledge in English and Oriya for appointment to the posts in categories 1, 2 and 3 of Class IV ;
Provided that the appointing authority may in the case of any suitable and highly deserving candidate or class of candidates, dispense with all or any of the above requirements.]