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Bombay High Court

M/S. Fomento Resources Pvt. Ltd., Thr. ... vs State Of Goa, Thr. The Chief Secretary ... on 8 April, 2026

                                   55 WP 261 2025

   Meena

           IN THE HIGH COURT OF BOMBAY AT GOA
               WRIT PETITION NO.261 OF 2025
                          WITH
  WRIT PETITION NO.86 OF 2024, WRIT PETITION NO.80 OF
 2024, WRIT PETITION NO.87 OF 2024, WRIT PETITION NO.83
  OF 2024, WRIT PETITION NO.81 OF 2024, WRIT PETITION
     NO.82 OF 2024, WRIT PETITION NO.78 OF 2024, WRIT
  PETITION NO.79 OF 2024, WRIT PETITION NO.84 OF 2024,
 WRIT PETITION NO.85 OF 2024, WRIT PETITION NO.143 OF
                           2025
                   WRIT PETITION NO.261 OF 2025
M/S. FOMENTO RESOURCES PVT. LTD.
THR. ITS AUTH. SIGNATORY MOHIT A.
MANJREKAR                                     ... PETITIONER
  Versus
STATE OF GOA, THR. THE CHIEF
SECRETARY AND 5 ORS                           ... RESPONDENTS
                             WITH
                  WRIT PETITION NO.86 OF 2024
CIPLA LIMITED REP BY DEEPRAJ DESAI          ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.80 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.87 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS


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                                    55 WP 261 2025

                              WITH
                   WRIT PETITION NO.83 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.81 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                             WITH
                  WRIT PETITION NO.82 OF 2024
CIPLA LIMITED REP BY DEEPRAJ DESAI          ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.78 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. THE CHIEF
SECRETARY AND 2 ORS                                                 ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.79 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.84 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER

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                                    55 WP 261 2025


  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                   WRIT PETITION NO.85 OF 2024
CIPLA LIMITED REP. BY DEEPRAJ
DESAI                                        ... PETITIONER
  Versus
STATE OF GOA THR. CHIEF SECRETARY
AND 2 ORS                                                           ... RESPONDENTS

                              WITH
                  WRIT PETITION NO.143 OF 2025
M/S. FOMENTO RESOURCES PVT. LTD.,
THR. ITS AUTH. SIGN. MOHIT A.
MANJREKAR                                    ... PETITIONER
  Versus
STATE OF GOA, THR. THE CHIEF
SECRETARY AND 4 ORS                                                 ... RESPONDENTS

Ms. Linette Rodrigues, Advocates for the Petitioner in
WP/261/2025 and 143/2025.
Ms. Maria Simone J. Correia, Additional Government Advocate
for Respondent State in WP/261/2025 WP/143/2025 and
WP/78/2024.
Mr. Shubham Priolkar, Additional Government Advocate for
Respondent State in WP/79/2024.
Mr. Geetesh Shetye, Additional Government Advocate for
Respondent State in WP/80/2024.
Ms. Sapna Mordekar, Additional Government Advocate for
Respondent State in WP/81/2024.
Mr. Suhas Parab, Additional Government Advocate for
Respondent State in WP/82/2024.
Mr. Tukaram Gawas, Additional Government Advocate for
Respondent State in WP/83/2024.
Mr. Shivdatt P. Munj, Additional Government Advocate for
Respondent State in WP/84/2024.
Mr. Neehal Vernekar, Additional Government Advocate for
Respondent State in WP/85/2024.
Mr. Deep D. Shirodkar, Additional Government Advocate for
Respondent State in WP/86/2024.
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                                       55 WP 261 2025


Ms. Sulekha Kamat, Additional Government Advocate for
Respondent State in WP/87/2024.
Mr. Vibhav Amonkar, Mr Raj Chodankar and Mr. Shaish Naik,
Advocates for Petitioner in WP/78/2024, 79/2024, 80/2024,
81/2024, 82/2024, 83/2024, 84/2024, 85/2024, 86/2024 and
87/2024.

                            CORAM:- VALMIKI MENEZES &
                                    AMIT S. JAMSANDEKAR, JJ.

DATED :- 8th April, 2026 P.C.:

1. Time granted to the Petitioner to file an affidavit in rejoinder. The same to be filed within four weeks from today.
2. List the matter on 23.06.2026.

AMIT S. JAMSANDEKAR, J. VALMIKI MENEZES, J. Page 4 of 4

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