Jammu & Kashmir High Court
Sanjay Manhas And Others vs University Of Jammu And Others on 23 November, 2022
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 23
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
SWP No. 1587/2017
Sanjay Manhas and others .... Petitioner/Appellant(s)
Through:- Mr. Anuj Dewan Raina, Advocate.
Mr. Mazhar Ali Khan, Advocate.
V/s
University of Jammu and others .....Respondent(s)
Through:- Mr. Abhinav Sharma, Sr. Advocate
with Ms. Supriya Gandotra, Advocate
for R-5 to R-16.
Ms. Anjana Rana, Advocate vice
Mr. Ajay Abrol, Advocate for R-1 to R-4
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Learned counsel for the respondent Nos. 1 to 4 shall report instructions with regard to the proposal for up-gradation of pay scale for the post of Assistant Programmers by the next date.
List on 23.12.2022.
Meanwhile, interim direction, if any, to continue till the next date of hearing before the Bench.
(Sindhu Sharma) Judge Jammu 23.11.2022 Michal Sharma