Kerala High Court
Mohammed Aslam vs Fathimuthal Nabila Noushad on 7 April, 2022
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque, Sophy Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
OP (FC) NO. 606 OF 2021
IA.NO.5419/2021 IN SUIT NO. 2721/2021 OF FAMILY COURT,
ERNAKULAM
PETITIONER/RESPONDENT I AND 2ND RESPONDENT IN 1.A.NO.2/2021:
1 FATHIMATHUL NABILA NOUSHAD, AGED 25 YEARS
D/O. NOUSHAD , SABOOK, NEAR NEAR SAIDARPALLY,
THALASSERY-670 102
2 MOHMMMED ZIDANE, S/O. FATHIMATHUL NABILA NOUSHAD,
AGED 2 1/2 YEARS, REPRESENTED BY MOTHER AND NEXT
FRIEND FATHIMATHUL NABILA NOUSHAD, SABOOK,
NEAR SAIDARPALLY, THALASSERY 670 102
BY ADV T.P.SAJID
RESPONDENT/PETITIONER/RESPONDENTS 2 TO 6:
1 MOHAMMED ASLAM, AGED 32 YEARS
S/O. MOHAMMED FAZAL, KULANGARA VEETTIL HOUSE,
KOCHANGADI, KOCHI-682 005
2 ABOO FAIZ HUSSAIN, AGED 46 YEARS
S/O. KUNHI MAMO, HUNSHAR, THALASSERY,
KANNUR 670 101
3 THALIS N, AGED 41 YEARS
S/O. OB HAMSA, KIFAH, NEW MAHE,
THALASSERY, KANNUR 673 311
4 THE SECRETARY
STADIUM HUMA MASJID COMMITTEE ,
OP (FC) NO. 606 OF 2021 & CONNT. CASES
2
KOCHI PANAVEL ROAD, PALISSERY, THALASSERY 670 101
5 KHAZI
STADIUM JUMA MASJID COMMITTEE,
KOCHI PANAVEL ROAD, PALISSERY,
THALASSERY 670 101
6 THE SECRETARY
THOTTATHUMPADY MUSLIM JAMA ATH,
SRM ROAD, KOCHI 682 018
BY ADVS.
C.S.ABDUL SALAM
P.B.KRISHNAN
P.B.SUBRAMANYAN
SABU GEORGE
MANU VYASAN PETER
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
07.04.2022, ALONG WITH Tr.P(C).NO.29/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (FC) NO. 606 OF 2021 & CONNT. CASES
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
TR.P(CRL.) NO. 29 OF 2020
TO TRANSFER MC.NO.88/2020 OF FAMILY COURT, THALASSERY TO THE
FAMILY COURT, ERNAKULAM
PETITIONER:
MOHAMMED ASLAM, AGED 31 YEARS
S/O MOHAMMED FAZAL, KULANGARA VEETTIL HOUSE,
KOCHANGADI, ERNAKULAM-682005.
REPRESENTED BY POWER OF ATTORNEY HOLDER, NIJILA,
AGED 51 YEARS, W/O MOHAMMED FAZAL,
KULANGARA VETTIL HOUSE, KOCHANGADI,
ERNAKULAM-682005.
BY ADVS.
C.S.ABDUL SAMMAD
V.D.BALAKRISHNA KARTHA
SADHANA KUMARI ESWARI
RESPONDENTS:
1 FATHIMUTHAL NABILA NOUSHAD, AGED 24 YEARS
W/O MOHAMMED ASLAM, SABOOK, NEAR SAIDAR PALLY,
THALASSERY, KANNUR-670102 (AS PER ANNEXURE A1
PETITION) ORIGINALLY RESIDING AT 11-A,
DD WEST WIND, LISIE HOSPITAL ROAD,
KALOOR, ERNAKULAM-682017.
2 MOHAMMED ZIDANE,
1 1/2 YEARS, S/O MOHAMMED ASLAM,
REPRESENTED BY MOTHER AND NEXT FRIEND,
OP (FC) NO. 606 OF 2021 & CONNT. CASES
4
FATHIMATBUL NABILA NOUSHAD, SABOOK, NEAR SAIDAR
PALLY, THALASSERY, KANNUR-670102.
(AS PER ANNEXURE A1 PETITION)
ORIGINALLY RESIDING AT 11-A,
DD WEST WIND, LISIE HOSPITAL ROAD, KALOOR,
ERNAKULAM-682017.
BY ADV SRI.SUNIL V.MOHAMMED
THIS TRANSFER PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION ON 07.04.2022, ALONG WITH OP(FC).606/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP (FC) NO. 606 OF 2021 & CONNT. CASES
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
TR.P(C) NO. 261 OF 2020
TO TRANSFER OP.NO.231/2020 OF FAMILY COURT, THALASSERY TO THE
FAMILY COURT, ERNAKULAM
PETITIONER:
MOHAMMED ASLAM, AGED 31 YEARS
S/O. MOHAMMED FAZAL, KULANGARA VEETTIL HOUSE,
KOCHANGADI, ERNAKULAM-682005, REPRESENTED BY POWER
OF ATTORNEY HOLDER, NAJILA, AGED 51 YEARS,
W/O. MOHAMMED FAZAL, KULANGARA VEETTIL HOUSE,
KOCHANGADI, ERNAKULAM-682005.
BY ADVS.
C.S.ABDUL SAMMAD
V.D.BALAKRISHNA KARTHA
SADHANA KUMARI ESWARI
RESPONDENTS:
1 FATHIMATHUL NABILA NOUSHAD,
AGED 24 YEARS, W/O. MOHAMMED ASLAM, SABOOK,
NEAR SAIDAR PALLY, THALASSERY, KANNUR-670102
(AS PER ANNEXURE A1 PETITION), ORIGINALLY RESIDING
AT 11-A, DD WEST WIND, LISIE HOSPITAL ROAD,
KALOOR, ERNAKULAM-682017.
2 MOHAMMED ZIDANE,
AGED 1 1/2 YEARS, S/O. MOHAMMED ASLAM,
REPRESENTED BY MOTHER AND NEXT FRIEND,
FATHIMATHUL NABILA NOUSHAD, SABOOK,
NEAR SAIDAR PALLY, THALASSERY, KANNUR-670102,
OP (FC) NO. 606 OF 2021 & CONNT. CASES
6
(AS PER ANNEXURE A1 PETITION)
ORIGINALLY RESIDING AT 11-A, DD WEST WIND,
LISIE HOSPITAL ROAD, KALOOR, ERNAKULAM-682017
BY ADVS.
SRI.SUNIL V.MOHAMMED
SHRI.AADIL SHAH A.S.
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.04.2022, ALONG WITH OP (FC).606/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP (FC) NO. 606 OF 2021 & CONNT. CASES
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
TR.P(C) NO. 306 OF 2020
TO TRANSFER OP.NO.599/2020 OF FAMILY COURT, ERNAKULAM TO THE
FAMILY COURT, THALASSERY
PETITIONER:
FATHIMATHUL NABILA NOUSHAD, AGED 24 YEARS
D/O. NALAKATH NOUSHAD, SABOOK, NEAR SAIDAR PALLY,
THALASSERRY-670 102
BY ADVS.
SRI.SUNIL V.MOHAMMED
SHRI.AADIL SHAH A.S.
RESPONDENT:
MOHAMMED ASLAM, AGED 31 YEARS
S/O. MUHAMMED FASAL BABU, KULANGARAVEETIL HOUSE,
KOCHANGADI,KOCHI,PIN-682 005
BY ADVS.
C.S.ABDUL SAMMAD
V.D.BALAKRISHNA KARTHA(B-77)-12007
SADHANA KUMARI ESWARI
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.04.2022, ALONG WITH OP (FC).606/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (FC) NO. 606 OF 2021 & CONNT. CASES
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
TR.P(C) NO.308 OF 2020
TO TRANSFER OP.NO.600/2020 OF FAMILY COURT, ERNAKULAM TO THE
FAMILY COURT, THALASSERY
PETITIONER:
FATHIMATHUL NABILA NOUSHAD, AGED 24 YEARS
D/O. NALAKATH NOUSHAD, SABOOK, NEAR SAIDAR PALLY,
THALASSERRY-670 102
BY ADVS.
SRI.SUNIL V.MOHAMMED
SHRI.AADIL SHAH A.S.
RESPONDENT:
MOHAMMED ASLAM, AGED 31 YEARS
S/O. MUHAMMED FASAL BABU, KULANGARAVEETIL HOUSE,
KOCHANGADI, KOCHI, PIN-682 005
BY ADVS.
C.S.ABDUL SAMMAD
V.D.BALAKRISHNA KARTHA
SADHANA KUMARI ESWARI
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.04.2022, ALONG WITH OP(FC).NO.606/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (FC) NO. 606 OF 2021 & CONNT. CASES
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
TR.P(C) NO. 404 OF 2021
TO TRANSFER OP.NO.877/2020 OF FAMILY COURT, THALASSERY TO THE
FAMILY COURT, ERNAKULAM
PETITIONER:
MOHAMMED ASLAM, AGED 31 YEARS
S/O. MOHAMMED FAZAL, KULANGARA VEETTIL HOUSE,
KOCHANGADI, ERNAKULAM-682005, REPRESENTED BY POWER
OF ATTORNEY HOLDER, MOTHER, NAJILA, AGED 51 YEARS,
W/O. MOHAMMED FAZAL, KULANGARA VEETTIL HOUSE,
13/712, KOCHANGADI, ERNAKULAM-682005.
BY ADVS.
C.S.ABDUL SAMMAD
V.D.BALAKRISHNA KARTHA
RESPONDENT:
FATHIMATHUL NABILA NOUSHAD,
AGED 24 YEARS, W/O. MOHAMMED ASLAM, SABOOK,
NEAR SAIDAR PALLY, THALASSERY, KANNUR-670102
ORIGINALLY RESIDING AT 11-A, DD WEST WIND, LISIE
HOSPITAL ROAD, KALOOR, ERNAKULAM-682017.
BY ADVS.
SUNIL V.MOHAMMED
MANOJ N.
M.S.NEETHUMOL
OP (FC) NO. 606 OF 2021 & CONNT. CASES
10
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.04.2022, ALONG WITH OP (FC).606/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP (FC) NO. 606 OF 2021 & CONNT. CASES
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
TR.P(C) NO. 175 OF 2022
TO TRANSFER OP.NO.1/2022 OF FAMILY COURT, THALASSERY TO THE
FAMILY COURT, ERNAKULAM
PETITIONER/RESPONDENT:
MOHAMMED ASLAM, AGED 31 YEARS
S/O. MOHAMMED FAZAL,
KULANGARA VEETTIL HOUSE, KOCHANGADI,
ERNAKULAM-682005,
REPRESENTED BY POWER OF ATTORNEY HOLDER,
MOTHER, NAJILA, AGED 51 YEARS,
W/O. MOHAMMED FAZAL, KULANGARA VEETTIL HOUSE,
13/712, KOCHANGADI, ERNAKULAM-682005.
BY ADVS.
SABU GEORGE
P.B.KRISHNAN
P.B.SUBRAMANYAN
MANU VYASAN PETER
RESPONDENT/PETITIONER:
FATHIMATHUL NABILA NOUSHAD,
AGED 24 YEARS, W/O. MOHAMMED ASLAM, SABOOK,
NEAR SAIDAR PALLY, THALASSERY, KANNUR-670102
ORIGINALLY RESIDING AT 11-A, DD WEST WIND,
LISIE HOSPITAL ROAD, KALOOR, ERNAKULAM-682017.
OP (FC) NO. 606 OF 2021 & CONNT. CASES
12
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.04.2022, ALONG WITH OP (FC).606/2021 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP (FC) NO. 606 OF 2021 & CONNT. CASES
13
J U D G M E N T
A.Muhamed Mustaque, J.
The matrimonial disputes between the parties arose from Khula invoked by Fathimathual Nabila Noushad, the petitioner in O.P(F.C).No.606 of 2021. She filed by this petition challenging an interim order passed by the Family Court, Ernakulam, restraining her from acting upon, on the basis of Khula. She also moved Family Court, Thalassery to declare her marital status on the basis of Khula dated 21.10.2021 in O.P.No.1 of 2022.
2. Her husband Mohammed Aslam filed O.P.No.2721 of 2021 on the file of the Family Court, Ernakulam to declare that the Khula is invalid.
3. Transfer Petition No.306 of 2020 was filed by Fathimathual Nabila Noushad to transfer O.P.No.599 of 2020 from the Family Court, Ernakulam to the Family Court, Thalassery. Transfer Petition No.29 of 2020 was filed by Mohammed Aslam to transfer M.C.No.88 of 2020 from the Family Court, Thalassery to the Family Court, OP (FC) NO. 606 OF 2021 & CONNT. CASES 14 Ernakulam. Transfer Petition No.308 of 2020 was filed by Fathimathual Nabila Noushad to transfer O.P.No.600 of 2020 from the Family Court, Ernakulam to the Family Court, Thalassery. Transfer Petition No.261 of 2020 was filed by Mohammed Aslam to transfer O.P.No.231 of 2020 from the Family Court, Thalassery to the Family Court, Ernakulam. Transfer Petition No.404 of 2021 was filed by Mohammed Aslam to transfer O.P.No.877 of 2020 from the Family Court, Thalassery to the Family Court, Ernakulam.
4. The substantial issue is relating to the Khula invoked by Fathimathual Nabila Noushad. It is to be noted that in the judgment of this Court in Asbi K.N. v. Hashim M.V [2021 (6) KLT 292], this Court had directed the Family Court to dispose the declaration of status on extra judicial divorce in a time bound matter.
5. However, the dispute is essentially to transfer the cases from one court to another. Mohammed Aslam is permanently residing at Ernakulam and presently working in Dubai. Fathimathual Nabila Noushad states that she is OP (FC) NO. 606 OF 2021 & CONNT. CASES 15 now residing at Thalassery. The distance between two places is around 260kms.
6. We have to consider the inconvenience thereby caused by Fathimathual Nabila Noushad to travel all the way from Thalassery to Ernakulam. At the same time, we have also to consider the inconvenience likely to cause Mohammed Aslam as well. After considering the inconvenience of both sides, we are of the view that all the cases can be transferred to Family Court, Kozhikode.
7. Accordingly, we transfer O.P.No.599 of 2020 and O.P.No.600 of 2020 from the Family Court, Ernakulam to the Family Court, Kozhikode, and M.C.No.88 of 2020, O.P.No.231 of 2020 and O.P.No.877 of 2020 from the Family Court, Thalassery to the Family Court, Kozhikode The parties are directed to appear before the Family Court, Kozhikode on 04.05.2022. If Mohammed Aslam cannot appear in person, he shall be permitted to appear through online. He can also be allowed to appear through any video platform chosen by the Family Court and such video OP (FC) NO. 606 OF 2021 & CONNT. CASES 16 proceedings shall be recorded and court shall maintain that record in digital form. Family Court shall dispose the matter as early as possible, taking note of the guidelines issued in Asbi's case (supra).
These matters are disposed of accordingly.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE Sd/-
SOPHY THOMAS, JUDGE AS OP (FC) NO. 606 OF 2021 & CONNT. CASES 17 APPENDIX OF OP (FC) 606/2021 PETITIONER EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION BEARING O.P NO. 231/2020 DATED 27-2-2020 ON THE FILES OF THE FAMILY COURT, THALASSERY.
EXHIBIT P2 TRUE COPY OF THE M.C NO. 88/2020 DATED 27-2-2020 ON THE FILES OF THE FAMILY COURT, THALASSERY EXHIBIT P3 TRUE COPY OF THE KHULA NOTICE DATED 21- 10-2021 EXHIBIT P4 TRUE COPY OF THE REPLY NOTICE 11-11-2021 TO EXT P3 EXHIBIT P5 TRUE COPY OF THE INJUNCTION ORDER DATED 19-11-2021 ISSUED BY THE FAMILY COURT, ERNAKULAM EXHIBIT P6 TRUE COPY OF THE I.A NO. 5419/2021 IN O.P NO. 2721/2021 EXHIBIT P7 TRUE COPY OF THE I.A NO. 2/2021 IN O.P NO. 231/2020 EXHIBIT P8 TRUE COPY OF THE RELEVANT PAGES OF MULLA, PRINCILES OF MOHAMMEDAN LAW EXHIBIT P9 TRUE COPY OF THE MALAYALAM TRANSLATION OF THE HOLY QURAN SURA AL BAKARA 2.228 EXHIBIT P10 TRUE COPY OF THE RELEVANT PAGES OF THE AMEER ALI COMMENTARIES ON MOHAMMEDAN LAW REGARDING THE IDDAT EXHIBIT P11 TRUE COPY OF THE RELEVANT PAGES OF MULLA IN MOHAMMEDAN LAW 2ND EDITION PUBLISHED OP (FC) NO. 606 OF 2021 & CONNT. CASES 18 BY DWIVEDI LAW AGENCY EXHIBIT P12 TRUE COPY OF THE RELEVANT PAGES OF IDDAT OF MUSLIM LAW IN INDIA BY MAUZAR SAEED BY ORIENT PUBLISHING COMPANY EXHIBIT P13 TRUE COPY OF THE RELEVANT OF IDDAT OF MOHAMMADAN LAW PUBLISHED BY S.P SENGUPTA PUBLISHED BY KAMAL LAW HOUSE, KOLKATTA RESPONDENT'S EXHIBITS:
EXHIBIT R1(A) TRUE COPY OF THE PETITION FILED BEFORE THE THOTTATHUMPADY JAMA-ATH, SRM ROAD, ERNAKULAM DATED 12.09.2019.
EXHIBIT R1(B) TRUE COPY OF THE REPLY GIVEN BY THE THOTTATHUMPADY JAMA-ATH, SRM ROAD, ERNAKULAM DATED 03.11.2019 EXHIBIT R1(C) TRUE COPY OF THE O.P.NO.599/2020 PENDING BEFORE THE FAMILY COURT, ERNAKULAM EXHIBIT R1(D) TRUE COPY OF THE O.P.NO.877/2020 FILED BEFORE THE FAMILY COURT, THALASSERRY OP (FC) NO. 606 OF 2021 & CONNT. CASES 19 APPENDIX OF TR.P(CRL.) 29/2020 PETITIONER'S ANNEXURES:
ANNEXURE A1 TRUE COPY OF THE M.C.NO.88/2020 OF THE FAMILY COURT, THALASSERY ANNEXURE A2 TRUE COPY OF THE ORDER DATED O7/3/20 IN I.A.NO.1330/20 IN OP NO.600/20 OF THE FAMILY COURT, ERNAKULAM ANNEXURE A3 TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT NO L 1393737 ISSUED ON 30/4/13 SHOWING THE ADDRESS OF THE 1ST RESPONDENT ANNEXURE A4 TRUE COPY OF THE MARRIAGE CERTIFICATE DATED 18/8/17 ISSUED BY THE KOCHI CORPORATION ANNEXURE A5 TRUE COPY OF THE AADHAR CARD OF THE 1ST RESPONDENT'S FATHER ANNEXURE A6 TRUE COPY OF THE VOTERS LIST OF ERNAKULAM CONSTITUENCY DATED NIL EVIDENCING THAT THE 1ST RESPONDENT AND HER FATHER ARE THE VOTERS OF THE ERNAKULAM ASSEMBLY CONSTITUENCY.
ANNEXURE A7 TRUE COPY OF THE POSTAL RECEIPTS DATED 30/10/19 AND 4/3/20.
RESPONDENT'S ANNEXURES:
ANNEXURE R1(A) TRUE COPY OF THE RENEWAL EMAIL DATED 02.07.2019 FROM 99 ACRES ANNEXURE R1(B) TRUE COPY OF THE ADVERTISEMENT PUBLISHED IN MALAYALA MANORAMA CLASSIFIEDS ON
08.02.2020 ANNEXURE R1(C) TRUE COPY OF THE SETTLEMENT DEED OP (FC) NO. 606 OF 2021 & CONNT. CASES 20 NO.1490/2019 DATED 21.10.2019 OF SRO, THALASSERRY ANNEXURE R1(D) TRUE COPY OF THE HALL TICKET WITH SCHEDULE OF EXAMINATION ISSUED BY THE MAHATMA GANDHI UNIVERSITY, KOTTAYAM. ANNEXURE R1(E) TRUE COPY OF THE ADDHAR CARD OF THE 1ST RESPONDENT.
ANNEXURE R1(F) TRUE COPY OF THE RATION CARD IN THE NAME OF THE 1ST RESPONDENT'S MOTHER.
ANNEXURE R1(G) TRUE COPY OF THE PHOTOGRAPHS TO SHOWING THE PRESENCE OF PETITIONER, HIS PARENTS AND RELATIVES AT THALASSERRY ON 14.01.2017.
ANNEXURE R1(H) TRUE COPY OF THE PHOTOGRAPHS SHOWING THE RECEPTION HELD AFTER MARRIAGE ON 12.07.2017 AT THALASSERRY.
OP (FC) NO. 606 OF 2021 & CONNT. CASES 21 APPENDIX OF TR.P(C) 261/2020 PETITIONER'S ANNEXURES:
ANNEXURE A1 TRUE COPY OF THE OP NO.231/2020 OF THE FAMILY COURT, THALASSERY.
ANNEXURE A2 TRUE COPY OF THE ORDER DATED 07/03/2020 IN IA NO.1330/20 IN OP NO.600/2020 OF THE FAMILY COURT, ERNAKULAM.
ANNEXURE A3 TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT NO. L 1393737 ISSUED ON 30/04/2013 SHOWING THE ADDRESS OF THE 1ST RESPONDENT.
ANNEXURE A4 TRUE COPY OF THE MARRIAGE CERTIFICATE DATED 18/08/2017 ISSUED BY THE KOCHI CORPORATION.
ANNEXURE A5 TRUE COPY OF THE AADHAR CARD OF THE 1ST RESPONDENT'S FATHER.
ANNEXURE A6 TRUE COPY OF THE VOTERS LIST OF ERNAKULAM CONSTITUENCY DATED NIL EVIDENCING THAT THE 1ST RESPONDENT AND HER FATHER ARE THE VOTERS OF THE ERNAKULAM ASSEMBLY CONSTITUENCY.
RESPONDENT'S ANNEXURES:
ANNEXURE R1(A) TRUE COPY OF THE RENEWAL EMAIL DATED 02.07.2019 FROM 99 ACRES ANNEXURE R1(B) TRUE COPY OF THE ADVERTISEMENT PUBLISHED IN MALAYALA MANORAMA CLASSIFIEDS ON 08.02.2020 ANNEXURE R1(C) TRUE COPY OF THE SETTLEMENT DEED NO.1490/2019 DATED 21.10.2019 OF SRO, OP (FC) NO. 606 OF 2021 & CONNT. CASES 22 THALASSERRY ANNEXURE R1(D) TRUE COPY OF THE HALL TICKET WITH SCHEDULE OF EXAMINATION ISSUED BY THE MAHATMA GANDHI UNIVERSITY, KOTTAYAM.
ANNEXURE R1(E) TRUE COPY OF THE ADDHAR CARD OF THE 1ST RESPONDENT.
ANNEXURE R1(F) TRUE COPY OF THE RATION CARD IN THE NAME OF THE 1ST RESPONDENT'S MOTHER.
ANNEXURE R1(G) TRUE COPY OF THE PHOTOGRAPHS TO SHOWING THE PRESENCE OF PETITIONER, HIS PARENTS AND RELATIVES AT THALASSERRY ON 14.01.2017.
ANNEXURE R1(H) TRUE COPY OF THE PHOTOGRAPHS SHOWING THE RECEPTION HELD AFTER MARRIAGE ON 12.07.2017 AT THALASSERRY.
OP (FC) NO. 606 OF 2021 & CONNT. CASES 23 APPENDIX OF TR.P(C) 306/2020 PETITIONER'S ANNEXURES:
ANNEXURE-A1 TRUE PHOTOCOPY OF THE ORIGINAL PETITION IN OP NO.599/2020 FAMILY COURT, ERNAKULAM ANNEXURE-A2 TRUE PHOTOCOPY OF DEED NO.1490/1/2019 S.R.O.THALASSRY ANNEXURE-A3 TRUE PHOTOCOPY OF AADHAR CARD OF PETITIONER ANNEXURE-A4 TRUE PHOTOCOPY OF RATION CARD OF PETITIONER ANNEXURE A5 TRUE COPY OF THE HALL TICKET WITH SCHEDULE OF EXAMINATION ISSUED BY THE MAHATMA GANDHI UNIVERSITY, KOTTAYAM. ` ANNEXURE A6 TRUE COPY OF THE RENEWAL EMAIL DATED 02.07.2019 FROM 99 ACRES ANNEXURE A7 TRUE COPY OF THE ADVERTISEMENT PUBLISHED IN MALAYALA MANORAMA CLASSIFIEDS ON 08.02.2020 ANNEXURE A8 TRUE COPY OF THE PHOTOGRAPHS TO SHOWING THE PRESENCE OF PETITIONER, HIS PARENTS AND RELATIVES AT 'AYSHAS, THALASSERRY' ON 14.01.2017.
ANNEXURE A9 TRUE COPY OF THE PHOTOGRAPHS SHOWING THE RECEPTION HELD AFTER MARRIAGE ON 12.07.2017 AT THALASSERRY.
RESPONDENT'S ANNEXURES:
ANNEXURE R1(A) TRUE COPY OF THE ORDER DATED 30.06.2020 OP (FC) NO. 606 OF 2021 & CONNT. CASES 24 IN I.A.NO.1/2020 IN TR.P.C.NO.261/2020 ANNEXURE R1(B) TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT NO.L 1393737 OF THE PETITIONER ISSUED FROM PASSPORT OFFICE, COCHIN DATED 30.04.2013.
OP (FC) NO. 606 OF 2021 & CONNT. CASES 25 APPENDIX OF TR.P(C) 308/2020 PETITIONER'S ANNEXURES:
ANNEXURE A1 TRUE PHOTOCOPY OF THE ORIGINAL PETITION IN OP NO.600/2020 FAMILY COURT, ERNAKULAM.
ANNEXURE A2 TRUE PHOTOCOPY OF DEED NO.1490/1/2019 SRO, THALASSERY.
ANNEXURE A3 TRUE PHOTOCOPY OF AADHAR CARD OF PETITIONER.
ANNEXURE A4 TRUE PHOTOCOPY OF RATION CARD OF PETITIONER.
ANNEXURE A5 TRUE COPY OF THE HALL TICKET WITH SCHEDULE OF EXAMINATION ISSUED BY THE MAHATMA GANDHI UNIVERSITY, KOTTAYAM. ` ANNEXURE A6 TRUE COPY OF THE RENEWAL EMAIL DATED 02.07.2019 FROM 99 ACRES ANNEXURE A7 TRUE COPY OF THE ADVERTISEMENT PUBLISHED IN MALAYALA MANORAMA CLASSIFIEDS ON 08.02.2020 ANNEXURE A8 TRUE COPY OF THE PHOTOGRAPHS TO SHOWING THE PRESENCE OF RESPONDENT AND HIS PARENTS AND RELATIVES AT 'AYSHAS, THALASSERRY' ON 14.01.2017.
ANNEXURE A9 TRUE COPY OF THE PHOTOGRAPHS SHOWING THE RECEPTION HELD AFTER MARRIAGE AT THALASSERRY ON 12.07.2017.
ANNEXURE A10 TRUE COPY OF THE PHOTOGRAPHS SHOWING THE MANNER IN WHICH THE PETITIONER ACTS DURING VIDEO CALL ON DIFFERENT DATES. OP (FC) NO. 606 OF 2021 & CONNT. CASES 26 ANNEXURE A11 TRUE COPY OF THE VOTERS LIST FOR THE LEGISLATIVE ASSEMBLY ELECTION-2021. ANNEXURE A12 TRUE COPY OF THE ELECTION ID CARD. RESPONDENT'S ANNEXURES:
ANNEXURE R1(A) TRUE COPY OF THE ORDER DATED 30.06.2020 IN I.A.NO.1/2020 IN TR.P.C.NO.261/2020 ANNEXURE R1(B) TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT NO.L 1393737 OF THE PETITIONER ISSUED FROM PASSPORT OFFICE, COCHIN DATED 30.04.2013.
ANNEXURE R1(C) TRUE COPY OF THE ORDER OF INJUNCTION DATED 10/03/2020 IN IA NO.1330/20 IN OP NO.600/2020 OF THE FAMILY COURT, ERNAKULAM.
ANNEXURE R1(D) TRUE COPY OF THE VOTERS LIST 2019 RELAVANT PAGES ANNEXURE R1(E) TRUE COPY OF THE CALL LIST ANNEXURE R1(F) TRUE COPY OF THE I.A.NO.3338/2020 IN O.P.NO.600/2020 ANNEXURE R1(G) TRUE COPY OF THE PHOTOGRAPHS OF THE CHILD MOHAMED ZIDANE.
ANNEXURE R1(H) TRUE COPY OF THE PHOTOGRAPHS OF THE CHILD MOHAMED ZIDANE.
ANNEXURE R1(I) TRUE COPY OF THE COMPLAINT DATED 08.11.2021 FILED BY THE PETITIONER BEFORE THE CIRCLE INSPECTOR, THALASSERRY POLICE STATION. ANNEXURE R1(J) TRUE COPY OF THE RECEIPT NO.842/PTN/F1/21 DATED 08.11.2021 OF THALASSERRY POLICE STATION.
OP (FC) NO. 606 OF 2021 & CONNT. CASES 27 APPENDIX OF TR.P(C) 404/2021 PETITIONER'S ANNEXURES:
ANNEXURE A1 TRUE COPY OF THE O.P.NO.877/2020 OF THE FAMILY COURT, THALASSERY.
ANNEXURE A2 TRUE COPY OF THE ORDER DATED 07.03.2020 IN I.A. NO.1330/2020 IN O.P.NO.600/2020 OF THE FAMILY COURT, ERNAKULAM.
ANNEXURE A3 TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT NO.L 1393737 ISSUED ON 30.04.2013 SHOWING THE ADDRESS OF THE RESPONDENT.
ANNEXURE A4 TRUE COPY OF THE MARRIAGE CERTIFICATE DATED 18/08/2017 ISSUED BY THE KOCHI CORPORATION.
ANNEXURE A5 TRUE COPY OF THE AADHAR CARD OF THE RESPONDENT'S FATHER.
ANNEXURE A6 TRUE COPY OF THE VOTERS LIST OF ERNAKULAM CONSTITUENCY DATED NIL EVIDENCING THAT THE RESPONDENT AND HER FATHER ARE THE VOTERS OF THE ERNAKULAM ASSEMBLY CONSTITUENCY.
OP (FC) NO. 606 OF 2021 & CONNT. CASES 28 APPENDIX OF TR.P(C) 175/2022 PETITIONER ANNEXURES:
ANNEXURE1 TRUE COPY OF O.P. NO. 1 OF 2022 ON THE FILE OF THE FAMILY COURT, THALASSERY FILED IN 23RD DECEMBER, 2021