Supreme Court - Daily Orders
Mah.Adiwasi Thakur Jamat Swarakshan ... vs The State Of Maharashtra on 28 September, 2021
Bench: Hemant Gupta, V. Ramasubramanian
1
ITEM NO.2 Court 11 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24894/2009
(Arising out of impugned final judgment and order dated 07-05-2009
in WP No. 9659/2007 passed by the High Court Of Judicature At
Bombay)
MAH.ADIWASI THAKUR JAMAT SWARAKSHAN SAMITI Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
WITH
SLP(C) No. 28699/2018 (IX)
SLP(C) No. 26937/2018 (IX)
SLP(C) No. 15714/2010 (IX)
SLP(C) No. 5894/2010 (IX)
SLP(C) No. 13502/2010 (IX)
IA No. 3/2013 - GRANT OF INTERIM RELIEF)
SLP(C) No. 14026/2010 (IX)
C.A. No. 8605/2010 (IX)
SLP(C) No. 38154/2013 (IX)
C.A. No. 8603/2010 (IX)
SLP(C) No. 28075/2010 (IX)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 147968/2019
IA No. 147968/2019 - APPROPRIATE ORDERS/DIRECTIONS)
SLP(C) No. 13598/2012 (IX)
SLP(C) No. 15746/2012 (IX)
SLP(C) No. 38557/2012 (IX)
SLP(C) No. 469/2018 (IX)
(IA No. 2991/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 2994/2018 - EXEMPTION FROM FILING O.T. IA No. 3141/2018 - EXEMPTION FROM FILING O.T. IA No. 2995/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 3138/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Signature Not Verified SLP(C) No. 26231/2018 (IX) Digitally signed by Jayant Kumar Arora Date: 2021.09.28 (IA No. 138894/2018 - PERMISSION TO FILE ADDITIONAL 16:34:40 IST Reason:
DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 29015-29016/2018 (IX) SLP(C) No. 25952/2018 (IX) 2 SLP(C) No. 26307/2018 (IX) SLP(C) No. 26351/2018 (IX) SLP(C) No. 26361/2018 (IX) SLP(C) No. 26270/2018 (IX) SLP(C) No. 26352/2018 (IX) SLP(C) No. 26281/2018 (IX) SLP(C) No. 26365/2018 (IX) SLP(C) No. 26332/2018 (IX) SLP(C) No. 26520/2018 (IX) SLP(C) No. 26488/2018 (IX) SLP(C) No. 26846/2018 (IX) SLP(C) No. 26949/2018 (IX) SLP(C) No. 29977/2018 (IX) SLP(C) No. 30862/2018 (IX) SLP(C) No. 4037/2019 (IX) SLP(C) No. 632/2019 (IX) SLP(C) No. 5563/2019 (IX) C.A. No. 3922-3923/2019 (III) SLP(C) No. 24052-24053/2019 (IX) (FOR ADMISSION and I.R. and IA No.125020/2019-CONDONATION OF DELAY IN FILING and IA No.125022/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.125023/2019-EXEMPTION FROM FILING O.T. and IA No.125021/2019-CONDONATION OF DELAY IN REFILING) SLP(C) No. 17328/2019 (IX) (FOR ADMISSION and I.R. and IA No.101010/2019-CONDONATION OF DELAY IN FILING) SLP(C) No. 27736/2019 (IX) (FOR ADMISSION and I.R. and IA No.179166/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.179169/2019-EXEMPTION FROM FILING O.T.) C.A. No. 6902-6904/2009 (IX) (IA No. 9247/2020 - INTERVENTION APPLICATION IA No. 189448/2019 - INTERVENTION/IMPLEADMENT) C.A. No. 9335/2013 (III) SLP(C) No. 24583/2018 (IX) SLP(C) No. 26704/2018 (IX) SLP(C) No. 25975/2018 (IX) SLP(C) No. 26471/2018 (IX) SLP(C) No. 26152/2018 (IX) SLP(C) No. 26327/2018 (IX) SLP(C) No. 26343/2018 (IX) Date : 28-09-2021 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN For Petitioner(s) Mr. Shekhar Naphade, Sr. Adv.3
Mr.Gagan Sanghi, Adv.
Mr. Chander Shekhar Ashri, AOR Mrs. V. Mohana, Sr. Adv. Mr. Gagan Sanghi, Adv.
Mr. Abhijeet Sinha, Adv. Mr. Rameshwar Prasad Goyal, AOR Ms. Rucha Pravin Mandlik Adv. Mr. Shirish K. Deshpande, AOR Ms. Adira A Nair Advocate Mr. Sanjay Kumar Visen, AOR Ms. Shahnaaz Rahman, Adv.
Mr. R. P. Gupta, AOR Mr. Rajat Joseph, AOR Mr. Anjani Kumar Jha, AOR Mr. Abhijeet Sinha, AOR M/S. Lambat And Associates, AOR Mr. Amlan Kumar Ghosh, AOR Mr. Sudhanshu S. Choudhari, AOR Mr. R. K. Mendadkar, Adv. Mr. Mahesh P. Shinde, Adv. Ms. Rucha A. Pande, Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Ravindra Keshavrao Adsure, Adv. Mr. Pravin Patil, Adv.
Mr. Yash Prashant Sonavane, Adv. Mr. Sudipto Sircar, Adv. Mr. Adith Deshmukh, Adv. Mr. Sachin Patil, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR Mr. S. Sukumaran, Adv.
Mr. Anand Sukumar, Adv. Mr. Bhupesh Pathak, Adv. Ms. Meera Mathur, AOR Mr. Rahul Chitnis, Adv. Mr. Sachin Patil, AOR Mr. Aaditya A. Pande, Adv. Mr. Geo Joseph, Adv.
Mrs. Mayuri Raghuvanshi, AOR 4 Mr. Vyom Raghuvanshi, Adv. Ms. Purvat Wali, Adv.
Ms. Madhavi Divan, ASG Mr. R. Balasubramaniam, Sr. Adv. Mr. Anmol Chandan, Adv. Ms. Neel Kedar Gokhale, Adv. Ms. Vimla Sinha, Adv.
Mr. Gurmeet Singh Makker, AOR Mr. Suhas Kadam, Adv.
Mr. Nikilesh Ramachandran, Adv. M/S Black and white AOR Mr. Amol B. Karande, AOR Mr. Sandesh R. Patil, Adv. Mr. Mahesh B. Karande, Adv.
Mr. Bhargava V Desai, AOR Mr. Shivam Jasra, Adv.
Ms. Aditi Diwan, Adv.
Mr. Pratik R. Bombarde, AOR Mr. Devendra Kumar, Adv. Mr. Abhishek Kumar, Adv. Mr. Suraj Kumar, Adv.
Mr. J.N. Singh, Adv.
Ms. Sadhana Singh, Adv. Mr. Yashodeep Deshmukh, Adv. Mr. Saurabh Mishra, AOR Mr. Colin Gonsalves, Sr.Adv. Mr. Sideshwar Namdev Biradar, Adv. Ms. Kawalpreet Kaur, Adv. Ms. Hetvi Patel, Adv.
Mr. Yogesh Ramesh Joshi, Adv. Mr. Gopal Balwant Sathe, AOR Mr. Vivek.C Solshe, Adv. Mr. Varun Vivek Solshe, Adv. Mr. Vijay. S Khamkar, Adv.
Mr. Ajai Kumar Bhatia, AOR Mr. Gaurav Agrawal, AOR Ms. Pallavi Sharma, AOR Mr. Sudarsh Menon, AOR Mr. Shirish K. Deshpande, AOR Mr. Sudhanshu S. Choudhari, AOR 5 Mr. R. P. Gupta, AOR Mr. Rajat Joseph, AOR Mr. Anjani Kumar Jha, AOR Mr. Abhijeet Sinha, AOR M/S. Lambat And Associates, AOR Mr. Rameshwar Prasad Goyal, AOR Mr. Amlan Kumar Ghosh, AOR Mr. Chander Shekhar Ashri, AOR Mr. Sanjay Kumar Visen, AOR Mr. Nishant Ramakantrao Katneshwarkar, AOR Ms. Meera Mathur, AOR Ms. Mayuri Raghuvanshi, AOR Mr. Sachin Patil, AOR Mr. Gurmeet Singh Makker, AOR Mr. Nikilesh Ramachandran, AOR Mr. Saurabh Mishra, AOR M/S. Black & White Solicitors, AOR Mr. Bhargava V. Desai, AOR Mr. Sudarsh Menon, AOR Ajai Kumar Bhatia, AOR Mr. Gaurav Agrawal, AOR Ms. Pallavi Sharma, AOR Mr. Amol B. Karande, AOR Mr. Pratik R. Bombarde, AOR Mr. Gopal Balwant Sathe, AOR UPON hearing the counsel the Court made the following O R D E R Perused the letter circulated by learned counsel for the State of Maharashtra seeking adjournment.
List on 16.11.2021.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) COURT MASTER COURT MASTER