Himachal Pradesh High Court
Niranjan Kalia & Others vs . State Of H.P. & Others on 21 April, 2023
Bench: Sandeep Sharma, Virender Singh
Niranjan Kalia & Others Vs. State of H.P. & Others .
CWP No.3880 of 2022 21.04.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. Rahul Gathania, Advocate for the petitioners.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General and Ms. Priyanka Chauhan, Deputy Advocate General for respondent No.1.
Mr. Vinod Chauhan, Advocate for respondent No.2 and 3.
Reply on behalf of respondents No.2 and 3 is already on record.
Learned Additional Advocate General prays for and is granted four weeks time to file reply.
List on 26th May, 2023.
(Sandeep Sharma) Judge (Virender Singh) Judge April 21, 2023(ps) ::: Downloaded on - 22/04/2023 20:34:20 :::CIS