Jammu & Kashmir High Court
Darshana Devi vs Rajinder Singh Gupta on 28 December, 2018
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
OWP No.2685/2018
IA No.1/2018
Date of order: 28.12.2018
Darshana Devi vs Rajinder Singh Gupta
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s) : Mr. Abhishek Wazir, Advocate
For respondent(s) :
After arguing for a while, learned counsel for the petitioner submits that he would feel satisfied if the writ petition is disposed of by allowing the petitioner to file an application before the court below for filing list of witnesses.
In view of the submissions made, the instant petition is disposed of with a direction to the petitioner to file application for filing list of witnesses before the court below on the due date. If the petitioner files such application, the court below shall consider the same in accordance with law.
Disposed of.
(Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Vijay