Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 127] [Entire Act]

Bombay Presidency - Subsection

Section 127(1) in The Bombay Forest Rules, 1942

(1)If it becomes necessary to delay the felling of a compartment beyond the time at which such felling would, according to regular rotation, be due, the Divisional Forest Officer shall, subject to the orders of the Conservator and the Chief Conservator as regards, deviations from sanctioned working plans, and with the approval of the Collector when necessary under rule 122, make arrangements for meeting the requirements of villagers in the locality.