Gauhati High Court
Page No.# 1/3 vs Smti. Kalpana Hazarika And 6 Ors on 29 November, 2021
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/3
GAHC010053982020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/34/2020
SANTANU DAS AND 2 ORS.
S/O- LATE DHIRAJ DAS, R/O- H/NO. 5, MONALISHA PATH, ZOO-NARENGI
ROAD, GUWAHATI-24, DIST.- KAMRUP(M), ASSAM.
2: SRI RAJARSHI DAS
S/O- LATE DHIRAJ DAS
R/O- H/NO. 5
MONALISHA PATH
ZOO-NARENGI ROAD
GUWAHATI-24
DIST.- KAMRUP(M)
ASSAM.
3: SMTI. ELLORA DEKA
D/O- LATE RAJANI KANTA DEKA
R/O- RAJANI KANTA PATH
GOPINATH NAGAR
KALAPAHAR
GUWAHATI-781016
DIST.- KAMRUP(M)
ASSAM
VERSUS
SMTI. KALPANA HAZARIKA AND 6 ORS.
W/O LATE PRABHAT HAZARIKA, R/O GOPINATH NAGAR, RAJANI KANTA
DEKA PATH, KALAPAHAR, GUWAHATI-781016, DIST-KAMRUP(M), ASSAM
2:ON THE DEATH OF SMTI. NIZARA DEKA
HER LEGAL HEIRS
2.1:RUPSEKHAR DEKA
S/O SRI MUNINDRA MOHAN DEKA AND LATE NIZARA DEKA
R/O KANAKLATA PATH
Page No.# 2/3
OPPOSITE BURAGOHAIN THAN
KUMARPARA
GUWAHATI-781009
DIST-KAMRUP(M)
ASSAM
2.2:RISHIRUP DEKA
S/O SRI MUNINDRA MOHAN DEKA AND LATE NIZARA DEKA
R/O KANAKLATA PATH
OPPOSITE BURAGOHAIN THAN
KUMARPARA
GUWAHATI-781009
DIST-KAMRUP(M)
ASSAM
2.3:MUNINDRA MOHAN DEKA
S/O LATE AMRIT DEKA AND HUSBAND OF LATE NIZARA DEKA
R/O KANAKLATA PATH
OPPOSITE BURAGOHAIN THAN
KUMARPARA
GUWAHATI-781009
DIST-KAMRUP(M)
ASSAM
3:MRS. NABANITA DEKA
D/O LATE NIRPAL KUMAR DEKA AND W/O SRI PANKAJ DEKA
R/O C/O SRI PRABHAT CHANDRA DEKA
SANGTOLA
NEAR NARENGI ARMY CAMP
SATGAON
GUWAHATI-781032
4:MRS. ANUSMITA DEKA MAHANTA
D/O LATE NRIPAL KUMAR DEKA AND W/O SRI HEMANGA MAHANTA
R/O MATHURA NAGAR
NEAR DOWN TOWN HOSPITAL
GUWAHATI-781006
5:MRS. LIPSITA DEKA
D/O LATE NRIPAL KUMAR DEKA AND W/O SRI MANASH PRATIM BORA
R/O RAJANI KANTA DEKA PATH
GOPINTAH NAGAR
KALAPAHAR
GUWAHATI-781016
DIST-KAMRUP(M)
ASSAM
6:MISS ANKITA DEKA
Page No.# 3/3
D/O LATE NRIPAL KUMAR DEKA
R/O RAJANI KANTA DEKA PATH
GOPINTAH NAGAR
KALAPAHAR
GUWAHATI-781016
DIST-KAMRUP(M)
ASSAM
7:MRS. BOBEETA DEKA
W/O LATE MOON DEKA
R/O GARDEN CITY COLLEGE
OLD MADRAS ROAD
BANGALURU
KARNATAKA-56004
Advocate for the Petitioner : MR. O P BHATI
Advocate for the Respondent : MR. L K BORAH
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 29.11.2021 Heard Mr. P Sarma, the learned counsel appearing on behalf of the petitioners and Mr. L K Borah, the learned counsel on behalf of the respondent no. 1.
Office note dated 04.12.2020 reflects that service upon the respondents no. 3 to 7 have not been completed.
The petitioner is directed to take fresh steps upon the respondents no. 3 to 7 within a period of seven days from today.
List again.
JUDGE Comparing Assistant