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Gauhati High Court

Page No.# 1/3 vs Smti. Kalpana Hazarika And 6 Ors on 29 November, 2021

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                  Page No.# 1/3

GAHC010053982020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : CRP/34/2020

         SANTANU DAS AND 2 ORS.
         S/O- LATE DHIRAJ DAS, R/O- H/NO. 5, MONALISHA PATH, ZOO-NARENGI
         ROAD, GUWAHATI-24, DIST.- KAMRUP(M), ASSAM.

         2: SRI RAJARSHI DAS
          S/O- LATE DHIRAJ DAS
          R/O- H/NO. 5
          MONALISHA PATH
          ZOO-NARENGI ROAD
          GUWAHATI-24
          DIST.- KAMRUP(M)
         ASSAM.

         3: SMTI. ELLORA DEKA
          D/O- LATE RAJANI KANTA DEKA
          R/O- RAJANI KANTA PATH
          GOPINATH NAGAR
          KALAPAHAR
          GUWAHATI-781016
          DIST.- KAMRUP(M)
         ASSAM

         VERSUS

         SMTI. KALPANA HAZARIKA AND 6 ORS.
         W/O LATE PRABHAT HAZARIKA, R/O GOPINATH NAGAR, RAJANI KANTA
         DEKA PATH, KALAPAHAR, GUWAHATI-781016, DIST-KAMRUP(M), ASSAM

         2:ON THE DEATH OF SMTI. NIZARA DEKA
          HER LEGAL HEIRS

         2.1:RUPSEKHAR DEKA
          S/O SRI MUNINDRA MOHAN DEKA AND LATE NIZARA DEKA
          R/O KANAKLATA PATH
                                                        Page No.# 2/3

OPPOSITE BURAGOHAIN THAN
KUMARPARA
GUWAHATI-781009
DIST-KAMRUP(M)
ASSAM

2.2:RISHIRUP DEKA
 S/O SRI MUNINDRA MOHAN DEKA AND LATE NIZARA DEKA
 R/O KANAKLATA PATH
 OPPOSITE BURAGOHAIN THAN
 KUMARPARA
 GUWAHATI-781009
 DIST-KAMRUP(M)
ASSAM

2.3:MUNINDRA MOHAN DEKA
 S/O LATE AMRIT DEKA AND HUSBAND OF LATE NIZARA DEKA
 R/O KANAKLATA PATH
 OPPOSITE BURAGOHAIN THAN
 KUMARPARA
 GUWAHATI-781009
 DIST-KAMRUP(M)
ASSAM

3:MRS. NABANITA DEKA
 D/O LATE NIRPAL KUMAR DEKA AND W/O SRI PANKAJ DEKA
 R/O C/O SRI PRABHAT CHANDRA DEKA
 SANGTOLA
 NEAR NARENGI ARMY CAMP
 SATGAON
 GUWAHATI-781032

4:MRS. ANUSMITA DEKA MAHANTA
 D/O LATE NRIPAL KUMAR DEKA AND W/O SRI HEMANGA MAHANTA
 R/O MATHURA NAGAR
 NEAR DOWN TOWN HOSPITAL
 GUWAHATI-781006

5:MRS. LIPSITA DEKA
 D/O LATE NRIPAL KUMAR DEKA AND W/O SRI MANASH PRATIM BORA
 R/O RAJANI KANTA DEKA PATH
 GOPINTAH NAGAR
 KALAPAHAR
 GUWAHATI-781016
 DIST-KAMRUP(M)
ASSAM

6:MISS ANKITA DEKA
                                                                                  Page No.# 3/3

             D/O LATE NRIPAL KUMAR DEKA
             R/O RAJANI KANTA DEKA PATH
             GOPINTAH NAGAR
             KALAPAHAR
             GUWAHATI-781016
             DIST-KAMRUP(M)
             ASSAM

            7:MRS. BOBEETA DEKA
            W/O LATE MOON DEKA
             R/O GARDEN CITY COLLEGE
             OLD MADRAS ROAD
             BANGALURU
             KARNATAKA-56004

Advocate for the Petitioner   : MR. O P BHATI

Advocate for the Respondent : MR. L K BORAH




                                    BEFORE
                     HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                          ORDER

Date : 29.11.2021 Heard Mr. P Sarma, the learned counsel appearing on behalf of the petitioners and Mr. L K Borah, the learned counsel on behalf of the respondent no. 1.

Office note dated 04.12.2020 reflects that service upon the respondents no. 3 to 7 have not been completed.

The petitioner is directed to take fresh steps upon the respondents no. 3 to 7 within a period of seven days from today.

List again.

JUDGE Comparing Assistant