Patna High Court - Orders
Uma Shankar Rai & Ors vs Shail Kumari Devi & Ors on 9 April, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1303 of 2012
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1. Uma Shankar Rai S/O Late Ram Swaroop Rai R/O Village - Deokuli
Dham, Pargana Jakhalpur, P.S. Biraul, District - Darbhanga
2. Laxmi Rai S/O Late Bishwanath Rai R/O Village - Deokuli Dham,
Pargana Jakhalpur, P.S. Biraul, District - Darbhanga
3. Chun - Chun Rai @ Mohan Rai S/O Late Kameshwar Rai R/O Village -
Deokuli Dham, Pargana Jakhalpur, P.S. Biraul, District - Darbhanga
4. Bimla Devi W/Olate Kameshwar Rai R/O Village - Deokuli Dham,
Pargana Jakhalpur, P.S. Biraul, District - Darbhanga
5. Anita Devi D/O Late Kameshwar Rai, W/O Brij Kishore Choudhary R/O
Village - Saharsa, P.S. Biraul, Distt. - Darbhanga
6. Meera Devi D/O Late Kameshwar Rai, W/O Sri Triveni Choudhary R/O
Village - Basauli Kasraur, P.S. Ghanshyampur, Distt. - Darbhanga
7. Reema Devi D/O Late Kameshwar Rai, W/O Ashok Kumar Choudhary
R/O Village - Parwana, P.S. Rosera, Distt. - Samastipur
8. Reepoo Devi D/O Late Kameshwar Rai , W/O Jagvind Choudhary R/O
Village - Barahagma, P.S. Waris Nagar, Distt. - Samatipur
9. Pappi Kumari (Minor) D/O Late Kameshwar Rai, Under The
Guardianship Of The Mother Of Her Mother Is Smt. Bimla Devi R/O
Village - Deokuli Dahm, P.S. Biraul, Distt. - Darbhanga
.... .... Petitioner/s
Versus
1. Shail Kumari Devi D/O Ram Naran Rai, W/O Gultan Thakur R/O
Village - Majhaura, P.S. Bahera, Distt. - Darbhanga
2. Jasi Devi D/O Late Ram Narain Rai, W/O Ram Asre Choudhary R/O
Village - Saharsa, P.S. Biraul, Distt. - Darbhanga
3. Sri Kripa Narayan Rai S/O Late Ram Narain Rai R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
4. Sri Chandrashekhar Rai S/O Late Ram Narain Rai R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
5. Sri Shushil Prasad Rai S/O Late Ram Narain Rai R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
6. Sri Indradeo Rai S/O Late Ram Narain Rai R/O Village - Deokuli Dham,
P.S. Biraul, Distt. - Darbhanga
7. Sri Shatish Kumar Rai Minor Son Of Chandrashekhar Rai, Minor Under
The Guardianship Of His Father The Natural Guardian R/O Village -
Deokuli Dham, P.S. Biraul, Distt. - Darbhanga
8. Sri Bacha Rai Minor Son Of Chandrashekhar Rai, Minor Under The
Guardianship Of His Father The Natural Guardian R/O Village -
Deokuli Dham, P.S. Biraul, Distt. - Darbhanga
9. Raj Kumar Rai Son Of Late Sukhdeo Rai R/O Village - Deokuli Dham,
P.S. Biraul, Distt. - Darbhanga
10. Anil Kumar Rai Son Of Late Sukhdeo Rai R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
11. Sunil Kumar Rai Son Of Late Sukhdeo Rai ( Minor ) Under The
Guardianship Of Amrendra Kumar Singh Appointed By Court R/O
Village - Deokuli Dham, P.S. Biraul, Distt. - Darbhanga
12. Chirania Devi D/O Late Sukhdeo Rai R/O Village - Deokuli Dham,
P.S. Biraul, Distt. - Darbhanga
2 Patna High Court MJC No.1303 of 2012 (3) dt.09-04-2012
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13. Saini Devi D/O Late Sukhdeo Rai R/O Village - Deokuli Dham, P.S.
Biraul, Distt. - Darbhanga
14. Mina Devi D/O Late Sukhdeo Rai R/O Village - Deokuli Dham, P.S.
Biraul, Distt. - Darbhanga
15. Smt. Bholtha Devi W/O Ram Jatan Choudhary , Dokhtar R/O Village -
Deokuli Dham, P.S. Biraul, Distt. - Darbhanga
16. Sri Md. Musa Khan S/O Md. Wazir Khan R/O Village - Ram Nagar
Tole Ahilwari, P.S. Biraul, Distt. - Darbhanga
17. Amanul Hoda Khan S/O Leyakat Hussain Khan R/O Village - Ram
Nagar Tole Ahilwari, P.S. Biraul, Distt. - Darbhanga
18. Gonar Yadav S/O Kukha Yadav R/O Village - Ram Nagar Tole
Ahilwari, P.S. Biraul, Distt. - Darbhanga
19. Abdul Rasid Khan S/O Abdul Sagina Khan R/O Mohalla Town
Samastipur, P.S. Samastipur, Distt. - Samastipur, At Present Village -
Ram Nagar, Tola Ahilwar, P.S. Biraul, Distt. - Darbhanga
20. Chittar Sahu S/O Late Thakan Sahu R/O Village - Deokuli, P.S. Biraul,
Distt. - Darbhanga
21. Bimal Devi D/O Late Thakan Sahu R/O Village - Deokuli, P.S. Biraul,
Distt. - Darbhanga
22. Devki Devi D/O Late Thakan Sau R/O Village - Deokuli, P.S. Biraul,
Distt. - Darbhanga
23. Ramdeo Sahu S/O Late Babu Lal Sahu R/O Village - Deokuli Dham,
P.S. Biraul, Distt. - Darbhanga
24. Braham Deo Sahu S/O Late Babu Lal Sahu R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
25. Hare Ram Rai S/O Musai Rai R/O Village - Deokulidha, Pargana
Jakhalpur, P.S. Biraul, Distt. - Darbhanga
26. Bipin Rai S/O Late Madan Mohan Rai R/O Village - Deokuli Dham,
P.S. Biraul, Distt. - Darbhanga
27. Usha Devi D/O Madan Mohan Rai And W/O Ram Bachan Thakur R/O
Village - Majhaura, P.S. Bahera, Distt. - Darbhanga
28. Dropadi Devi W/O Late Krishna Chandra Rai R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
29. Vijay Kumar Rai S/O Late Krishna Chandra Rai R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
30. Ajay Kumar Rai S/O Late Krishna Chandra Rai R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
31. Sanjay Kumar Rai S/O Late Krishna Chandra Rai R/O Village -
Deokuli Dham, P.S. Biraul, Distt. - Darbhanga
32. Mamta Kumari D/O Krishna Chandra Rai R/O Village - Deokuli Dham,
P.S. Biraul, Distt. - Darbhanga
33. Bachchi Devi D/O Deoki Devi, W /O Kaushal Kishore Thakur R/O
Village - Majhaura, P.S. Bahera, Distt. - Darbhanga
34. Shiv Shankar Rai S/O Late Ram Udgar Rai, Alias Chhote Rai R/O
Village - Deokuli Dham, P.S. Biraul, Distt. - Darbhanga
35. Jata Shankar Rai S/O Late Ram Udgar Rai, Alias Chhote Rai R/O
Village - Deokuli Dham, P.S. Biraul, Distt. - Darbhanga
36. Shiv Ganga Devi D/O Radha Devi, W/O Radha Shyam R/O Village -
Sahasram, P.S. Biraul, Distt. - Darbhanga
37. Subhadra Devi D/O Radha Devi, W/O Radha Govind Rai R/O Village -
Bithouli, P.S. Baheri, Distt. - Darbhanga
38. Nirmala Devi D/O Radha Devi, W/O Hare Ram Choudhary R/O Village
3 Patna High Court MJC No.1303 of 2012 (3) dt.09-04-2012
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- Dumari, P.S. Biraul, Distt. - Darbhanga
39. Bhagjogni Devi W/O Late Rajendra Rai R/O Village - Deokuli Dham,
P.S. Biraul, Distt. - Darbhanga
40. Jamelu Rai S/O Late Rajendra Rai R/O Village - Deokuli Dham, P.S.
Biraul, Distt. - Darbhanga
41. Niru Rai S/O Late Rajendra Rai R/O Village - Deokuli Dham, P.S.
Biraul, Distt. - Darbhanga
42. Ramni Rai S/O Late Rajendra Rai R/O Village - Deokuli Dham, P.S.
Biraul, Distt. - Darbhanga
43. Beena Devi R/O Village - Deokuli Dham, P.S. Biraul, Distt. -
Darbhanga
44. Ramesh Chandra Rai S/O Late Anand Rai R/O Village - Deokuli Dham,
P.S. Biraul, Distt. - Darbhanga
45. Bindu Nath Rai S/O Late Ram @ Padarath Rai R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
46. Amar Nath Rai S/O Late Ram @ Padarath Rai R/O Village - Deokuli
Dham, P.S. Biraul, Distt. - Darbhanga
47. Kaushalya Devi @ Ahilya Devi D/O Late Ram Padarath Rai, W/O Ram
Udgar Choudhary R/O Village - Kurson, P.S. Madhepura, Distt. -
Madhubani
48. Deoki Nandan Thakur S/O Jai Govind Thakur Grand Son Of Laloo Bati
Devi R/O Village - Mjhaura, P.S. Bahera, Distt. - Darbhanga
49. Krishna Deo Thakur S/O Jai Govind Thakur Grand Son Of Laloo Bati
Devi R/O Village - Mjhaura, P.S. Bahera, Distt. - Darbhanga
50. Ram Balak Thakur S/O Jai Govind Thakur Grand Son Of Laloo Bati
Devi R/O Village - Mjhaura, P.S. Bahera, Distt. - Darbhanga
51. Thihar Rai S/O Late Ram Jiban Rai R/O Village - Deokuli Dham, P.S.
Biraul, Distt. - Darbhanga
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Suresh Kumar Ishwar, Advocate
For the Respondent/s :
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
3/ 09-04-2012For the reasons stated in the petition, this restoration application is allowed and C. Rev. No.39 of 2002 is restored to its original file.
Applications stands allowed.
JA/- (Anjana Prakash, J)