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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(1) in Chhattisgarh Vishesh Kshetra (Achal Sampatti ka Vyayan) Niyam, 2008

(1)In case of transfer of property by inviting application from public the conditions, premium according to location and size of the property and income group of beneficiaries shall be decided by the Authority.