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Union of India - Section

Section 15 in Securities Transaction Tax Rules, 2004

15. INTEREST PAID (C[9])

VERIFICATIONI, ........... (full name in block letters), son/ daughter of ............ solemnly declare that to the best of my knowledge and belief the information given in this return and schedules accompanying it is correct and complete and that the total value of taxable securities transactions and other particulars shown therein are truly stated and are in accordance with provisions of Chapter VII of the Finance (No.2) Act, 2004 and Securities Transaction Tax Rules, 2004.I further declare that I am making this return in my capacity as ......... and I am also competent to make this return and verify it.Date: .........Place .........(Name and Signature)