Section 8(2) in The Food Safety and Standards (Fortification of Foods) Regulations, 2018
(2)Without prejudice to the generality of sub-regulation (1), the Food Authority shall endeavor to:(a)advise and promote the use of fortified food in Government-funded programmes on distribution of food;(b)organise public awareness, educate and advocate campaigns on nutrition and fortified food;(c)conduct technical assistance programmes and provide technical expertise to small manufacturers to enable them to undertake fortification;(d)equip laboratories and research institutions notified under the Act to conduct the nutrient analysis of fortified food; and
