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State of Uttar Pradesh - Section
Section 34 in The U.P. Finance and Accounts Service Rules, 1992
34. Savings.
- Nothing in these rules shall effect reservations and other concessions required to be provided for the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders issued by the Government from time to time in this regard.Appendix[See Rules 4 (2) and 25 (2)]| Serial No. | Name of the post | Pay Scale | No. of posts |
| 1 | 2 | 3 | 4 |
| (A) | 1. Supertime Scale | Rs. 5,900-200-6,700 | 1 |
| 2. Higher Scale | Rs. 5,100-150-6,150 | 5 | |
| 3. Special Scale | Rs. 4,500-150-5,700 | 20 | |
| 4. Senior Scale Grade I. | Rs. 3,700-125-4,700-150-5,000 | 50 | |
| 5. Senior Scale Grade II. | Rs. 3,000-100-3,500-125-4,500 | 81 | |
| 6. Ordinary Grade | Rs. 2,200-75-2,800-E.B.-100-4,000 | 353 | |
| Total number of cadre posts | ... | 510 | |
| (B) | 1. Deputation Reserve (50 per cent of the number of cadreposts). | 255 | |
| 2. Training and Leave Reserve (8 per cent of the number ofcadre posts). | 40 |