Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(l) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977 (l)"Vesting date" means the date and time on which the undertaking shall vest in the Government under Section 3 of this Act;
