Gauhati High Court
Page No.# 1/4 vs Phaguni Rabha And 3 Ors on 22 February, 2023
Page No.# 1/4
GAHC010250132022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3616/2022
ON THE DEATH OF PURNA SWARGIARY HIS LEGAL HEIRS KAMAL
SWARGIARY AND ORS
S/O SRI PURNA SARGYARI , R/O VILL. DHUPEGURI, SUKUNIAPARA, P.O.
SINGRA, P.S. BOKO, MOUZA-LUKI, DIST. KAMRUP, ASSAM.
2: SMTI MANIKA SWARGIARY
D/O SRI PURNA SWARGIARY
R/O VILL-DHUPEGURI
SUKUNIAPARA
P.O.-SINGRA
P.S.-BOKO
MOUZA-LUKI
DIST- KAMRUP(ASSAM)
3: SMTI DIPIKA SWARGIARY BAISHY
D/O SRI PURNA SWARGIARY
R/O VILL-DHUPEGURI
SUKUNIAPARA
P.O.-SINGRA
P.S.-BOKO
MOUZA-LUKI
DIST- KAMRUP(ASSAM)
4: SMTI ABHASMITA SWARGIARY
D/O SRI PURNA SWARGIARY
R/O VILL-DHUPEGURI
SUKUNIAPARA
P.O.-SINGRA
P.S.-BOKO
MOUZA-LUKI
DIST- KAMRUP(ASSAM)
5: PAPU SARGIARY
S/O GAJEN CH. DAS
Page No.# 2/4
R/O VILL-DHUPEGURI
SUKUNIAPARA
P.O.-SINGRA
P.S.-BOKO
MOUZA-LUKI
DIST- KAMRUP(ASSAM)
6: BIKRAM SWARGIARY
S/O SRI PURNA SWARGIARY
R/O VILL-DHUPEGURI
SUKUNIAPARA
P.O.-SINGRA
P.S.-BOKO
MOUZA-LUKI
DIST- KAMRUP(ASSAM
VERSUS
PHAGUNI RABHA AND 3 ORS.
W/O LATE HANGSH RABHA, R/O VILL-DHUPGURI, P.S.-BOKO, P.O.-
SINGRA, DIST-KAMRUP, ASSAM
2:TRIDIP RABHA
S/O LATE HANGSH RABHA
R/O VILL-DHUPGURI
P.S.-BOKO
P.O.-SINGRA
DIST-KAMRUP
ASSAM
3:SANJIB RABHA
S/O LATE HANGSH RABHA
R/O VILL-DHUPGURI
P.S.-BOKO
P.O.-SINGRA
DIST-KAMRUP
ASSAM
4:AMIYA RABHA
S/O LATE HANGSH RABHA
R/O VILL-DHUPGURI
P.S.-BOKO
P.O.-SINGRA
DIST-KAMRUP
ASSA
Advocate for the Petitioner : MR. M TALUKDAR
Page No.# 3/4
Advocate for the Respondent :
Linked Case : RSA/170/2009
ON THE DEATH OF SMTI PESA RANI RAVANI HER LEGAL HEIR PURNA
SWARGIARY(H) AND ORS
W/O SRI PURNA SARGYARI
R/O VILL. DHUPGURI
SUKUNIAPARA
P.S. BOKO
P.O. SINGRA
MOUZA-LUKI
DIST. KAMRUP
ASSAM.
VERSUS
ON THE DEATH OF HANGSHA RABHA HIS LEGAL HEIRS PHAGUNI RABHA
WIFE and 3 ORS
TRIDIP RABHA SON SANJIB RABHA SON AMIYA RABHA SON
------------
Advocate for : MR.M TALUKDAR
Advocate for : MR.A R MEDHI appearing for ON THE DEATH OF HANGSHA
RABHA HIS LEGAL HEIRS PHAGUNI RABHA WIFE and 3 ORS
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
22.02.2023.
The present application is filed for deletion of name of appellant No. 1(a) who expired on 02.09.2022 inasmuch as his legal heirs are already on record as appellant Nos. 1(b), 1(c), 1(d), 1(e), 1(f) and 1(g).
Page No.# 4/4 In view of the above, the name of the appellant No. 1(a) be deleted.
Accordingly, this Interlocutory Application stands disposed of.
JUDGE Comparing Assistant