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Gauhati High Court

Page No.# 1/4 vs Phaguni Rabha And 3 Ors on 22 February, 2023

                                                                  Page No.# 1/4

GAHC010250132022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/3616/2022

         ON THE DEATH OF PURNA SWARGIARY HIS LEGAL HEIRS KAMAL
         SWARGIARY AND ORS
         S/O SRI PURNA SARGYARI , R/O VILL. DHUPEGURI, SUKUNIAPARA, P.O.
         SINGRA, P.S. BOKO, MOUZA-LUKI, DIST. KAMRUP, ASSAM.

         2: SMTI MANIKA SWARGIARY
          D/O SRI PURNA SWARGIARY
          R/O VILL-DHUPEGURI
          SUKUNIAPARA
          P.O.-SINGRA
          P.S.-BOKO
          MOUZA-LUKI
          DIST- KAMRUP(ASSAM)

         3: SMTI DIPIKA SWARGIARY BAISHY
          D/O SRI PURNA SWARGIARY
          R/O VILL-DHUPEGURI
          SUKUNIAPARA
          P.O.-SINGRA
          P.S.-BOKO
          MOUZA-LUKI
          DIST- KAMRUP(ASSAM)

         4: SMTI ABHASMITA SWARGIARY
          D/O SRI PURNA SWARGIARY
          R/O VILL-DHUPEGURI
          SUKUNIAPARA
          P.O.-SINGRA
          P.S.-BOKO
          MOUZA-LUKI
          DIST- KAMRUP(ASSAM)

         5: PAPU SARGIARY
          S/O GAJEN CH. DAS
                                                                      Page No.# 2/4

             R/O VILL-DHUPEGURI
             SUKUNIAPARA
             P.O.-SINGRA
             P.S.-BOKO
             MOUZA-LUKI
             DIST- KAMRUP(ASSAM)

            6: BIKRAM SWARGIARY
             S/O SRI PURNA SWARGIARY
             R/O VILL-DHUPEGURI
             SUKUNIAPARA
             P.O.-SINGRA
             P.S.-BOKO
             MOUZA-LUKI
             DIST- KAMRUP(ASSAM

            VERSUS

            PHAGUNI RABHA AND 3 ORS.
            W/O LATE HANGSH RABHA, R/O VILL-DHUPGURI, P.S.-BOKO, P.O.-
            SINGRA, DIST-KAMRUP, ASSAM

            2:TRIDIP RABHA
             S/O LATE HANGSH RABHA
             R/O VILL-DHUPGURI
             P.S.-BOKO
             P.O.-SINGRA
             DIST-KAMRUP
            ASSAM

            3:SANJIB RABHA
             S/O LATE HANGSH RABHA
             R/O VILL-DHUPGURI
             P.S.-BOKO
             P.O.-SINGRA
             DIST-KAMRUP
            ASSAM

            4:AMIYA RABHA
             S/O LATE HANGSH RABHA
             R/O VILL-DHUPGURI
             P.S.-BOKO
             P.O.-SINGRA
             DIST-KAMRUP
            ASSA

Advocate for the Petitioner   : MR. M TALUKDAR
                                                                         Page No.# 3/4

Advocate for the Respondent :




              Linked Case : RSA/170/2009

            ON THE DEATH OF SMTI PESA RANI RAVANI HER LEGAL HEIR PURNA
            SWARGIARY(H) AND ORS
            W/O SRI PURNA SARGYARI
            R/O VILL. DHUPGURI
            SUKUNIAPARA
            P.S. BOKO
            P.O. SINGRA
            MOUZA-LUKI
            DIST. KAMRUP
            ASSAM.


              VERSUS

            ON THE DEATH OF HANGSHA RABHA HIS LEGAL HEIRS PHAGUNI RABHA
            WIFE and 3 ORS

            TRIDIP RABHA SON SANJIB RABHA SON AMIYA RABHA SON


            ------------
            Advocate for : MR.M TALUKDAR
            Advocate for : MR.A R MEDHI appearing for ON THE DEATH OF HANGSHA
            RABHA HIS LEGAL HEIRS PHAGUNI RABHA WIFE and 3 ORS




                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                           ORDER

22.02.2023.

The present application is filed for deletion of name of appellant No. 1(a) who expired on 02.09.2022 inasmuch as his legal heirs are already on record as appellant Nos. 1(b), 1(c), 1(d), 1(e), 1(f) and 1(g).

Page No.# 4/4 In view of the above, the name of the appellant No. 1(a) be deleted.

Accordingly, this Interlocutory Application stands disposed of.

JUDGE Comparing Assistant