Himachal Pradesh High Court
Shri Sajal Patial vs The Dc-Cum-Chairman, Temple Trust Mata ... on 5 January, 2026
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shri Sajal Patial vs The DC-cum-Chairman, Temple Trust Mata Shri Chintpurani ji, Una CMPT No. 22998 of 2025 in Exe. Pet. No. 965 of 2025 .
05.01.2026 Present: M/s Mohinder Verma and Sumit Sharma, Advocates for the applicant/petitioner.
Mr. Pushpender Jaswal, Additional Advocate General for the non-applicants/respondent No. 1-State.
of Mr. Rajesh Kashyap, Advocate for the non- applicant/respondent No. 2.
The Court stands informed that the appointment letter rt stands issued in favour of the applicant/petitioner.
Learned Counsel for the applicant/petitioner submits that in order to enable him to go through the same and have instructions from the applicant/petitioner, the matter be listed after two days.
List on 08.01.2026.
(Ajay Mohan Goel) Judge January 05, 2026 (narender) ::: Downloaded on - 05/01/2026 20:41:37 :::CIS