Himachal Pradesh High Court
Ashok Kumar vs . Deputy Director General Of on 1 December, 2025
Ashok Kumar Vs. Deputy Director General of .
Forest-cum-appellate authority.
Item No. (D-27) CWP No.10525 of 2025 01.12.2025 Present: Mr. Manik Sethi, Advocate, for the petitioner.
Mr. Bharat Bhushan, Senior Panel Counsel, for respondents No.1, 3 and 4.
of Mr. Gobind Korla, Additional Advocate General, for respondents No.2, 5 and 6.
Mr. Ajay Sharma, Senior Advocate with rt Mr. Athrav Sharma, Advocate, for respondents No.7 to 33.
List before a Bench of which one of us (Justice Jiya Lal Bhardwaj, Judge) is not a member.
It is further pointed out that a similar CWP No.14736 of 2025 titled Ashok Kumar Puri Vs. Deputy Director General of Forest is listed on 29.12.2025.
Accordingly, Office shall keep the said fact in mind and list the matter alongwith CWP No.14736 of 2025, on the date already fixed.
(G.S. Sandhawalia) Chief Justice (Jiya Lal Bhardwaj) Judge 1st December, 2025 (Munish Thakur) ::: Downloaded on - 05/12/2025 23:54:48 :::CIS