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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(g) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008

(g)Upon the finalization and issue of orders in terms of the sub-Rule 7 (f), the personnel shall form part of the service of the Transferee concerned, in the post, scale of pay or seniority in accordance with the orders that may be issued for this purpose, without any further act, deed or thing to be done by the Stage Government or the Board or the Transferee or any other person including the personnel.