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Central Information Commission

Mr.Pavan Sachdeva vs Ministry Of Home Affairs on 24 June, 2011

                         Central Information Commission
              Room No. 305, 2nd Floor, 'B' Wing, August Kranti Bhavan, 
                      Bhikaji Cama Place, New Delhi­110066
                     Web: www.cic.gov.in Tel No: 26167931

                                                          Case No. CIC/SS/A/2011/000639

Name of Appellant              :       Shri Pavan Sachdeva

Name of Respondent             :       Delhi Police, New Delhi District

Date of Hearing                :       14.06.2011

                                          ORDER

Shri Pavan Sachdeva, the appellant has filed this appeal dated 25.3.2011 before the Commission against Delhi Police, New Delhi District, New Delhi for not providing information to his RTI-request dated 21.12.2010, which came up for hearing on 14.06.2011. The appellant was present in person, whereas the respondents were represented by Shri Pran Nath, ACP, Smt. Usha Chopra, SI and Shri Bharat Bhushan Head Constable.

2. The appellant filed RTI-request dated 21.12.2010 seeking information on sixteen RTI queries pertaining to action taken report on his complaint dated 23.12.2009. The PIO vide letter No. 177/DIC/NDD dated 19.1.2011 has replied to the appellant stating that on receipt of complaint of M/s. Shoes East Ltd. against Shri M.L. Sharma and other from the office of EOW vide their letter dated 21.1.2010, an enquiry was got conducted through ACP/Connnaught Place and no cognizable offence was made out.

3. Aggrieved by the reply of PIO, the appellant preferred first-appeal on 29.1.2011 before FAA. The FAA vide order No. 31-32/Appeal/RTI/NDD dated 14.3.2011 has upheld the decision of PIO.

4. After hearing the parties and on perusal of the relevant documents on file, the PIO is directed to provide complete enquiry report along with statement of witnesses to the appellant within ten days of the receipt of this order.

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Case No. CIC/SS/A/2011/000639 The matter is accordingly disposed of with the above direction.

(Sushma Singh) Information Commissioner 24.06.2011 Authenticated true copy:

(K.K. Sharma) OSD & Deputy Registrar Address of the parties:
Shri Pavan Sachdeva, 112-A, Ekta Enclave, New Delhi-110087.
The Addl. Deputy Commissioner of Police & PIO, Delhi Police, New Delhi District, PS Parliament Street, New Delhi The Additional Commissioner of Police & First Appellate Authority, Delhi Police, New Delhi District, PS Parliament Street, New Delhi