Allahabad High Court
Jitendra Nath Dubey And Ors.(16) vs Sri A.K.Jain on 4 February, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1329 of 2001 Petitioner :- Jitendra Nath Dubey And Ors.(16) Respondent :- Sri A.K.Jain Petitioner Counsel :- Pushpendra Kumar Singh Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioners to press this contempt petition. The contempt petition is accordingly dismissed for non-prosecution. Order Date :- 4.2.2010 RBS/-