Delhi High Court - Orders
M/S Savino Del Bene Freight Forwarders ... vs M/S Svil Mines Ltd on 20 March, 2026
$~C-31 to C-35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CCP(CO.) 5/2015
M/S SAVINO DEL BENE FREIGHT FORWARDERS (INDIA)
PVT. LTD. .....Petitioner
Through:
versus
M/S SVIL MINES LTD. .....Respondent
Through: Mr. Rajesh Rattan, Adv. for PNB.
Mr. Niti Khanna, Adv. for ex-
management.
Mr. Rishi Manchanda, Standing
Counsel for the official liquidator
along with Mr. Arun Kumar, Adv.
(32)
+ CO.PET. 484/2013, CO.APPL. 1063/2019, CO.APPL. 1213/2019,
CO.APPL. 313/2024, CO.APPL. 307/2025, CO.APPL. 706/2025,
CO.APPL. 744/2025, OLR 30/2022 & OLR 9/2023
SAVINO DEL BENE FREIGHT FORWARDERS(INDIA) PVT LTD
.....Petitioner
Through:
versus
SVIL MINES LTD .....Respondent
Through: Mr. Rajesh Rattan, Adv. for PNB.
Mr. Niti Khanna, Adv. for ex-
management.
Mr. Rishi Manchanda, Standing
Counsel for the official liquidator
along with Mr. Arun Kumar, Adv.
(33)
+ CO.PET. 84/2013, CO.APPL. 1553/2016, CO.APPL. 397/2023,
CO.APPL. 929/2023, CO.APPL. 1057/2024, CO.APPL. 300/2025,
CO.APPL. 641/2025, CO.APPL. 99/2026, OLR 10/2023 & OLR
21/2025
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/03/2026 at 20:57:20
THE HONGKONG AND SHANGHAI BANKING CORPROATION
LTD .....Petitioner
Through:
versus
M/S SURYA VINAYAK INDUSTRIES LTD .....Respondent
Through: Mr. Rajesh Rattan, Adv. for PNB.
Mr. Niti Khanna, Adv. for ex-
management.
Mr. Rishi Manchanda, Standing
Counsel for the official liquidator
along with Mr. Arun Kumar, Adv.
(34)
+ CO.PET. 422/2014, CO.APPL. 756/2018, CO.APPL. 218/2019
& OLR 283/2019
SHRI M.L. GUPTA .....Petitioner
Through:
versus
SURYA VINAYAK WELLNESS LIMITED .....Respondent
Through: Mr. Rajesh Rattan, Adv. for PNB.
Mr. Niti Khanna, Adv. for ex-
management.
Mr. Rishi Manchanda, Standing
Counsel for the official liquidator
along with Mr. Arun Kumar, Adv.
(35)
+ CRL.O.(CO.) 13/2016 & OLR 71/2019
SURYA VINAYAK WELLNESS LIMITED .....Petitioner
Through:
versus
ROHIT CHAUDHARY & ORS. .....Respondents
Through: Mr. Rishi Manchanda, Standing
Counsel for the official liquidator
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/03/2026 at 20:57:20
along with Mr. Arun Kumar, Adv. Mr.
Rajesh Rattan, Adv. for PNB.
Mr. Niti Khanna, Adv. for ex-
management.
Mr. Rishi Manchanda, Standing
Counsel for the official liquidator
along with Mr. Arun Kumar, Adv.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 20.03.2026
1. It is already 5:00 p.m., no Court time left.
2. List on 14th May 2026.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J MARCH 20, 2026/mk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/03/2026 at 20:57:20