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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(1)(b) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002

(b)where clause (a) is not applicable, it shall be expensed as provided in the relevant accounting standards.