Section 1625 in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004
1625.
S.O. 1245(E), dated 5th November, 2004.- In exercise of the powers conferred by Section 64-UB read with Section 114-A of the Insurance Act, 1938 (4 of 1938) and Section 26 of the Insurance Regulatory and Development Authority Act, 1999 (41 of 1999), the Authority, in consultation with the Insurance Advisory Committee, hereby makes the following regulations, namely :
