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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs Sociedade De Fomento Industrial Pvt. ... on 9 September, 2021

Bench: D.Y. Chandrachud, Vikram Nath, Hima Kohli

     ITEM NO.10                          Court 4 (Video Conferencing)               SECTION IX

                                         S U P R E M E C O U R T O F        I N D I A
                                                 RECORD OF PROCEEDINGS

          Petition(s) for Special Leave to Appeal (C)                       No(s).6201-6202/2021

     (Arising out of impugned final judgment and order dated 22-10-2020
     in TA No. 71/2014 and TA No. 72/2014 passed by the High Court of
     Judicature at Bombay at Goa)

     THE COMMISSIONER OF INCOME TAX                                               Petitioner(s)

                                                             VERSUS

     SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD.                                    Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 09-09-2021 These petitions were called on for hearing today.

     CORAM :
                              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                              HON'BLE MR. JUSTICE VIKRAM NATH
                              HON'BLE MS. JUSTICE HIMA KOHLI

     For Petitioner(s)                       Mr. N. Venkataraman, ASG
                                             Mr. Raj Bahadur Yadav, AOR

     For Respondent(s)                       Mr.   Yashraj Singh Deora, AOR
                                             Mr.   Nishant Thakkar, Adv.
                                             Ms.   Sonal Mashankar, Adv.
                                             Ms.   Prakriti Roy, Adv.
                                             Ms.   Jasmin Amalsadvala, Adv.

                           UPON hearing the counsel the Court made the following
                                                  O R D E R
     1                   Issue notice.


     2                   Mr Yashraj Singh Deora, learned counsel appearing on behalf of the respondent,
                         waives service.


     3                   Counter affidavit be filed within four weeks.

Signature Not Verified

     4
Digitally signed by
Sanjay Kumar

Tag with SLP(C) No 5940 of 2021. Date: 2021.09.09 17:02:22 IST Reason:

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER