Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Sociedade De Fomento Industrial Pvt. ... on 9 September, 2021
Bench: D.Y. Chandrachud, Vikram Nath, Hima Kohli
ITEM NO.10 Court 4 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6201-6202/2021
(Arising out of impugned final judgment and order dated 22-10-2020
in TA No. 71/2014 and TA No. 72/2014 passed by the High Court of
Judicature at Bombay at Goa)
THE COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 09-09-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. N. Venkataraman, ASG
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. Yashraj Singh Deora, AOR
Mr. Nishant Thakkar, Adv.
Ms. Sonal Mashankar, Adv.
Ms. Prakriti Roy, Adv.
Ms. Jasmin Amalsadvala, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 Mr Yashraj Singh Deora, learned counsel appearing on behalf of the respondent,
waives service.
3 Counter affidavit be filed within four weeks.
Signature Not Verified
4
Digitally signed by
Sanjay Kumar
Tag with SLP(C) No 5940 of 2021. Date: 2021.09.09 17:02:22 IST Reason:
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER