Madhya Pradesh High Court
Adarsh Singh @ Rajan Singh vs The State Of Madhya Pradesh on 17 August, 2024
Author: Vishal Mishra
Bench: Vishal Mishra
1 CRA-12532-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 12532 of 2023 (ADARSH SINGH @ RAJAN SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 17-08-2024 List this matter along with CRA No.446/2024.
(VISHAL MISHRA) (ANURADHA SHUKLA)
JUDGE JUDGE
DevS
Signature Not Verified
Signed by: DEVESH K
SHRIVASTAVA
Signing time: 8/20/2024
4:40:12 PM