Allahabad High Court
M/S Pepsi Co. India Holdings Ltd., Thru ... vs The State Of U.P And Anr. on 20 November, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- U/S 482/378/407 No. - 6721 of 2013 Applicant :- M/S Pepsi Co. India Holdings Ltd., Thru Authorised Signatory Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- Vikas Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Dinesh Kumar Singh,J.
Petition is allowed, vide order of date passed on the separate sheets of Criminal Revision No.573 of 2014.
Order Date :- 20.11.2019 Rao/-