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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(e) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012

(e)the Principal Secretary to the Government of Rajasthan, Information and Public Relations Department or his nominee not below the rank of a Deputy Secretary to the Government of Rajasthan;