Section 1 in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987
1. Short title and commencement.
- (Section 43 (2) (XXVIII). - (i) These rules shall be called "The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987".(ii)[They shall be deemed to have come into force on and with effect from the first day of April 1983.] [Substituted vide Notification No. G.S.R.22/P.A.23/61/S.43/Amd./89, dated 8th February, 1989 published in Punjab Government Gazette on 17th February, 1989, Page 287.]
