Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(1)(a) in The Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986 (a)have become members of such other political party or, as the case may be, of a new political party formed such merger; or