Bombay High Court
Unnat Nagar Varsha Co-Operative ... vs Maharashtra Housing And Area ... on 10 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-55
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 706 OF 2023
Unnat Nagar Varsha Co-operative Housing ....PETITIONER
Society Ltd.
V/S
Maharashtra Housing And Area Development....RESPONDENT
WITH WRIT PETITION NO. 118 OF 1994 Roshanlal Jain. ....PETITIONER V/S M.h.a.d.a.and Anr. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 10th July, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 25/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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