Section 10(a) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963
(a)Every application for earn leave shall be made in writing and in case of leave for more than three consecutive days shall ordinarily be made at least seven days before the date from which leave is required. An application for leave for three days or less shall ordinarily be made at least twenty-four hours before the date from which leave is required :
