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Bombay High Court

Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 10 August, 2022

Bench: G.S. Patel, Gauri Godse

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 COMMERCIAL APPEAL LODGING NO. 25175 OF 2021
                     In
      INTERIM APPLICATION 854 OF 2022

 Tigaksha Metallics Pvt Ltd                  ....PETITIONER
            V/S
 Actis Consumer Grooming Products Limited ....RESPONDENT

And 9 Ors WITH INTERIM APPLICATION LODGING NO. 25193 OF 2021 In Commercial Appeal STAMP NO. 25175 OF 2021 Tigaksha Metallics Pvt Ltd ....PETITIONER V/S Actis Consumer Grooming Products Limited ....RESPONDENT And 9 Ors Mr Tushad Cooper, Sr Adv a/w Mr Ativ Patel, Ms Viloma Shah i/b AVP Partners for Appellant Mr Ashish Kamat a/w Ms Anusha Jacob i/b AZB and Partners for Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 10th August, 2022 Page 1/2 ::: Uploaded on - 10/08/2022 ::: Downloaded on - 11/08/2022 10:39:56 ::: P.C. :

The Learned Counsel for Appellant tenders a proposal for settlement.
The Learned Counsel for Respondent seek time for consideration, hence, s.o.to 11-08-2022 under the caption of Direction in the morning session.
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