Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tripura - Subsection Section 4(3) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994 (3)Not less than one third of the members of the Village Committee shall be reserved for women on rotation basis.
