Delhi High Court - Orders
M/S Skyline Engineering Contracts ... vs Union Of India & Ors on 4 October, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
#10 & 11
$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4023/2020
M/S SKYLINE ENGINEERING CONTRACTS
(INDIA) PVT LTD ..... Petitioner
Through Mr. Lakshmikumaran, Mr.Karan
Sachdev & Mr.Rupesh Gupta,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Bushra Kazim, Adv.
for UOI.
Mr.Harpreet Singh, Sr. Standing
Counsel for R2 & R3 with Ms.Suhani
Mathur, Adv.
WITH
+ W.P.(C) 1797/2021 & CM APPLs. 5182-5184/2021
KAMA AYURVEDA PRIVATE LIMITED ..... Petitioner
Through Mr.Sandeep Chilana &Mr.Priyojeet
Chatterjee, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Ms. Sonu Bhatnagar, Sr. Standing
Counsel with Mr. Vaibhav Joshi,
Ms.Mallika Joshi and Ms. Anushree
Narain, Advs.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:05.10.2021
21:54:24
ORDER
% 04.10.2021 Since this Court is busy hearing a batch of matters challenging the vires of Section 148 of Income Tax Act, 1961, it would not be possible to hear the present matters.
List on 19th January, 2022.
MANMOHAN, J NAVIN CHAWLA, J OCTOBER 4, 2021 rn Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:05.10.2021 21:54:24