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Delhi High Court - Orders

M/S Skyline Engineering Contracts ... vs Union Of India & Ors on 4 October, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                                                                                    #10 & 11
                          $~
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 4023/2020
                               M/S SKYLINE ENGINEERING CONTRACTS
                               (INDIA) PVT LTD              ..... Petitioner
                                              Through Mr. Lakshmikumaran, Mr.Karan
                                                      Sachdev & Mr.Rupesh Gupta,
                                                      Advocates
                                              versus
                               UNION OF INDIA & ORS.      ..... Respondents
                                             Through      Mr.Harish Vaidyanathan Shankar,
                                                          CGSC with Mr.Bushra Kazim, Adv.
                                                          for UOI.
                                                          Mr.Harpreet Singh, Sr. Standing
                                                          Counsel for R2 & R3 with Ms.Suhani
                                                          Mathur, Adv.

                                                       WITH

                          +    W.P.(C) 1797/2021 & CM APPLs. 5182-5184/2021

                               KAMA AYURVEDA PRIVATE LIMITED ..... Petitioner
                                          Through  Mr.Sandeep Chilana &Mr.Priyojeet
                                                   Chatterjee, Advs.
                                          versus

                               UNION OF INDIA & ORS.      ..... Respondents
                                             Through      Ms. Sonu Bhatnagar, Sr. Standing
                                                          Counsel with Mr. Vaibhav Joshi,
                                                          Ms.Mallika Joshi and Ms. Anushree
                                                          Narain, Advs.
                               CORAM:
                               HON'BLE MR. JUSTICE MANMOHAN
                               HON'BLE MR. JUSTICE NAVIN CHAWLA




Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:05.10.2021
21:54:24
                                              ORDER

% 04.10.2021 Since this Court is busy hearing a batch of matters challenging the vires of Section 148 of Income Tax Act, 1961, it would not be possible to hear the present matters.

List on 19th January, 2022.

MANMOHAN, J NAVIN CHAWLA, J OCTOBER 4, 2021 rn Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:05.10.2021 21:54:24