Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 18 in Arunachal Pradesh Health Services Rules, 1990

18. Leave, pension etc. another conditions of service.

- Except, as provide under these, rules, all matters generally relating to pay and allowance, leave, pension, discipline and other conditions of service, shall be regulated the general rules and orders made by the Government from time to to time, unless provided otherwise.