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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in The U.P. Secondary Education Services Commission (Removal of Difficulties) Order, 1981

(2)Without prejudice to the generality of clause (1), the Director shall have the power to look into the complaint, if any, regarding the award of the quality points mentioned in Appendix or the validity or propriety of any promotion or direct recruitment in accordance with this Order and to cancel any promotion, recruitment or appointment made in contravention of such Order.APPENDIX(See Paragraphs 5 and 7)Quality point marks for selection of teachers by direct recruitment
(1) Trained undergraduate's grade (C.T. andB.T.C.)
Examination First Division Second Division Third Division
1. High School 10 5 1
2. Intermediate 20 10 6
3. Graduate's degree .... .... ....
4. Post-Graduate degree .... .... ....
5. Training 12 6 3
(2) Trained graduate's grade (L.T.)
Examination First Division Second Division Third Division
1. High School 4 2 1
2. Intermediate 8 4 2
3. Graduate's degree 16 8 4
4. Post-Graduate degree .... .... ....
5. Training 12 6 3
(3) Lecturer's Grade
Examination First Division Second Division Third Division
1. High School 4 2 1
2. Intermediate 8 4 2
3. Graduate's degree 16 8 4
4. Post-Graduate degree 32 16 8