Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in Punjab Rural Development (General) Rules, 1987

5. Collection of fees levied under rule 4.

- Section 5. - The rules framed under the Punjab Agricultural Produce Markets Act, 1961 for collection of fee in so far as the same are not inconsistent with the provisions of the Act shall mutatis mutandis apply for collection of fees under the Act.